Sajesh Kumar P.H vs Chola Mandalam Investment ...
2021 Latest Caselaw 19411 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 THURSDAY, THE 16TH DAY OF SEPTEMBER 2021 / 25TH BHADRA,
                             1943
                   WP(C) NO. 10247 OF 2021
PETITIONER/S:

           SAJESH KUMAR P.H.,
           AGED 35 YEARS, S/O. P.S.HARIHARAN NAIR,
           PALAKKUZHIYIL, VELIYANADU P.O., EDAKKATTUVAYAL,
           ERNAKULAM DISTRICT, PIN-689590.
           BY ADVS.
           V.R.GOPU
           SMT.URMILA.M.G


RESPONDENT/S:

    1      M/S.CHOLA MANDALAM INVESTMENT FINANCE COMPANY
           LTD. REPRESENTED BY ITS MANAGING DIRECTOR,
           DARE HOUSE, NO.2, NSC BOSE ROAD, PARRYS,
           CHENNAI-600001.
    2      THE MANAGER,
           M/S.CHOLA MANDALAM INVESTMENT FINANCE COMPANY
           LTD., 2ND FLOOR, THEKKE KARA, COMMERCIAL CENTER,
           PADIVATTOM, EDAPPALLY P.O., KOCHI-682024.
    3      SUPERINTENDENT OF POLICE,
           OFFICE OF THE SUPERINTENDENT OF POLICE,
           ERNAKULAM RURAL, ALUVA, PIN-683101.
    4      SUB INSPECTOR OF POLICE,
           MULANTHURUTHY POLICE STATION, MULANTHURUTHY,
           ERNAKULAM-682314.
           SMT.PRINCY XAVIER GP

        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.09.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                       2
W.P.(C) No.10247 of 2021




                    W.P.(C) No.10247 of 2021
              -----------------------------------------------
                           JUDGMENT

In the light of the memo filed by the petitioner dated

08.09.2021, this writ petition is dismissed as not pressed.

Sd/-

P.B.SURESH KUMAR, JUDGE. Mn

W.P.(C) No.10247 of 2021

APPENDIX OF WP(C) 10247/2021

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF CERTIFICATE OF REGISTRATION OF THE VEHICLE KL-32E-2574 DATED 18.4.2017.

EXHIBIT P2 TRUE COPY OF THE CONTRACT CARRIAGE PERMIT ISSUED BY THE MOTOR VEHICLE DEPARTMENT IN FAVOUR OF PETITIONER DATED 15.9.2017.

EXHIBIT P3 TRUE COPY OF THE NOTICE ISSUED BY THE SOLE ARBITRATOR S.S.MARIAPPAN DATED 20.3.2021.

EXHIBIT P4 TRUE COPY OF THE LOAN ACCOUNT STATEMENT ISSUED BY THE 2ND RESPONDENT IN FAVOUR OF THE LOAN TAKEN BY THE PETITIONER DATED 12.4.2021.

EXHIBIT P5 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT 16.4.2021. EXHIBIT P6 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE 4TH RESPONDENT DATED 17.4.2021.