Wilson Varghese vs State Of Kerala
2021 Latest Caselaw 19336 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  TUESDAY, THE 14TH DAY OF SEPTEMBER 2021 / 23RD BHADRA,
                            1943
                   WP(C) NO. 17311 OF 2021
PETITIONER:

           WILSON VARGHESE
           AGED 51 YEARS
           S/O. VARGHESE, RESIDING AT AMMENTHARAYIL HOUSE,
           VENPALA MURI, KUTTOOR VILLAGE, THIRUVALLA TALUK,
           PATHANAMTHITTA DISTRICT.

           BY ADV K.N.RADHAKRISHNAN(THIRUVALLA)
RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
           HOME DEPARTMENT, SECRETARIAT,
           THIRUVANANTHAPURAM, PIN-695 001.

    2      DISTRICT POLICE CHIEF,
           PATHANAMTHITTA, COLLECTRATE, PATHANAMTHITTA,
           PATHANAMTHITTA P.O., PIN-689 645.

    3      DEPUTY SUPERINTENDENT OF POLICE
           THIRUVALLA, THIRUVALLA P.O., PATHANAMTHITTA,
           PIN-689 101.

    4      STATION HOUSE OFFICER
           THIRUVALLA POLICE STATION, THIRUVALLA P.O.,
           PATHANAMTHITTA, PIN-689 101.

    5      SUPERINTENDEING ENGINEER
           IRRIGATION SOUTH CIRCLE, SECOND FLOOR, CWC,
           BUILDING, LMS COMPOUND,
           THIRUVANANTHAPURAM, PIN-695 033.

    6      EXECUTIVE ENGINEER
           IRRIGATION DIVISION, KOLLAM,
           DEPARTMENT OF IRRIGATION, PIN-691 001.
 W.P.(C) No.17311 of 2021 (L)

                                    2

    7          SHAJI,
               AGED ABOUT 50 YEARS
               RESIDING AT MULAVELIL HOUSE, VENPALA P.O.,
               KUTTOOR VILLAGE, THIRUVALLA,
               PATHANAMTHITTA, PIN-689 101.

    8          BINU
               AGED ABOUT 48 YEARS
               KISHAKKEKUTTU VADAKKETHIL HOUSE, VENPALA P.O.,
               KUTTOOR VILLAGE, THIRUVALLA,
               PATHANAMTHITTA, PIN-689 101.

    9          ANU
               AGED ABOUT 42 YEARS
               KIZHAKKEKUTTU VADAKKETHIL HOUSE, VENPALA P.O.,
               KUTTOOR VILLAGE, THIRUVALLA,
               PATHANAMTHITTA, PIN-689 101.

   10          SATHEESH
               AGED ABOUT 45 YEARS
               EDASSERRIL HOUSE, VENPALA P.O., KUTTOOR VILLAGE
               THIRUVALLA, PATHANAMTHITTA, PIN-689 101.


        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   14.09.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.17311 of 2021 (L)

                                3




                         JUDGMENT

When this matter was called today, the

learned counsel for the petitioner submitted

that no further orders are required in this

writ petition.

2. I notice that service to the party

respondents have not been completed but since

the petitioner seeks no further orders in this

writ petition, I deem it appropriate to close

it.

This writ petition is thus closed,

with liberty to the party respondents to seek

a rehearing if they find any cause in this

matter.

Sd/-

DEVAN RAMACHANDRAN, JUDGE.

ww W.P.(C) No.17311 of 2021 (L)

APPENDIX OF WP(C) 17311/2021

PETITIONER'S EXHIBITS:

EXHIBIT P1 THE COPY OF REPORT SUBMITTED BY THE TAHASILDAR, THIRUVALLA DATED 29.01.2021.

EXHIBIT P2 THE COPY OF THE ORDER ISSUED BY THE 5TH RESPONDENT ON 1.3.2021 ADDRESSED TO THE 6TH RESPONDENT.

EXHIBIT P3 THE COPY OF AGREEMENT EXECUTED BETWEEN THE PETITIONER AND 6TH RESPONDENT DATED 15.3.2021.

EXHIBIT P4 THE COPY OF PLAN OF THE PROPOSED WORK, PREPARED BY THE ASSISTANT ENGINEER, IRRIGATION SUB DIVISION, PATHANAMTHITTA.

EXHIBIT P5 THE COPY OF APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE THIRD AND FOUTH RESPONDENT DATED 11.8.2021.