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Aswathy Raju vs The Registrar
2021 Latest Caselaw 19196 Ker

Citation : 2021 Latest Caselaw 19196 Ker
Judgement Date : 14 September, 2021

Kerala High Court
Aswathy Raju vs The Registrar on 14 September, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
          THE HONOURABLE MR. JUSTICE AMIT RAWAL
TUESDAY, THE 14TH DAY OF SEPTEMBER 2021 / 23RD BHADRA, 1943
                 WP(C) NO. 15492 OF 2021


  PETITIONERS:

   1    ASWATHY RAJU, AGED 23 YEARS,
        KULAVADICKARA HOUSE,
        AMANAKARA P.O., RAMAPURAM,
        KOTTAYAM-686 576.
   2    RAVEENA T. SUNIL, THONIPADATHU HOUSE,
        CHITTISSERY P.O., THRISSUR-680 301.
   3    SAHANA SHAMSUDEEN, SHANU MANZIL,
        PADINJATTINKARA, KOTTARAKARA-691 503.
   4    VYSHNA K., KEERAT HOUSE,
        KARTHIKAPPALLY P.O., VILLYAPPALLY VIA,
        VADAKARA, KOZHIKODE-673 542.
   5    ATHIRA K. JAYAN,
        KODAPPANAIL HOUSE, AMARA P.O.,
        CHANGANASSERY, KOTTAYAM-686 546.
   6    NIVEDA JINCY B.,
        BERTHALOMANIAM HOUSE,
        MANALKKADU, PARISAKKAL P.O.,
        PALAKKAD-678 556.
   7    ARJUN P.K., POOVOKKAT HOUSE,
        PATHIRIYAD P.O., VIA PINARAYI,
        KANNUR DISTRICT-670 741.
   8    ALEENA RAJESH, AMBATTUPADICKAL HOUSE,
        VAZHOOR P.O., KODUNGOOR, KOTTAYAM-686 504.
   9    ATHIRA THANKAPPAN, EDATHARAYIL HOUSE,
        KIZHUMURI P.O., RAMAMANGALAM, ERNAKULAM-686 663.
  10    MEENU K.S., KANDATHIL HOUSE, PUNNAMADA,
        AYALOOKKUNNU P.O., ALAPPUZHA-688 006..
  11    THANUJA IBRAHIM, MARIYAM GARDENS, NADUKKUNNU,
        PATHANAPURAM P.O., KOLLAM-686 695.
  12    ALEEN AGNUS JOHN, KUZHIVELIL HOUSE,
        VILLOONNI P.O., KOTTAYAM-686 008.
  13    NIMMY JOSEPH, NELLIMALAYIL,
        ANICKADU EAST P.O., KOTTAYAM-686 503.
 W.P.(C)NO.15492 OF 2021
                          2


14    ATHIRA R. KRISHNAN, PUTHIYAVEETTIL HOUSE,
      KOTHALA P.O., PAMPADY, KOTTAYAM- 686 502.
15    MUHAMMAD BINYAMIN K.C., KORANCHADI HOUSE,
      THADIYAMPARAMB, EATHANATTUKARA P.O.,
      PALAKKAD-678 601.
16    KEZIYA MARY AS,
      PERORKADU HOUSE, PANDANAD P.O., CHENGANNUR,
      ALAPPUZHA-689 506.

17.
      VINDUJA VINOD,
      PUTHUPARAMBIL HOUSE, PATHAMUTTOM P.O.,
      CHANGANACHERRY, KOTTAYAM-686 532.
18    KARTHIKA A.,
      VALLI NIVAS, VELOOR P.O., KOTTAYAM-686 003.
19    PRATHYUSHA K.,
      KAYAKKALATH, PUTHIYAPPA P.O.,
      PUTHIYANGADI, KOZHIKODE-673 021.
20    MEGHA SALIM,
      KUZHIPARAMBIL HOUSE, KAIPUZHA P.O.,
      KOTTAYAM-686 602.
21    S. SIYANAMOL,
      KRISHNA MANOR, FLAT NO.2,
      KARIKKAMURI CROSS ROAD, ERNAKULAM-682 011.
22    ANUDARSH V.B.,
      VALAYILCHIRA HOUSE, KUMARAKOM P.O.,
      KOTTAYAM-686 563.
23    RESIKAPRIYA P.S.,
      KOCHUTHARA HOUSE, THALYAZHAM P.O.,
      ULLALA, VAIKOM-686 607.
24    AMINA HANEEF,
      ANDOOR HOUSE, CHENAPPADY P.O.,
      KANJIRAPPALLY, KOTTAYAM-686 520.
25    SREELEKSHMI S.
      POONGOTTU BUNGLOW KARUVATTA,
      ADOOR P.O., PATHANAMTHITTA-691 523.
26    AHALYA P.S.,
      PALLIPARAMBIL HOUSE, PULIKUTTISSERY, P.O.,
      KOTTAYAM-686 015.
 W.P.(C)NO.15492 OF 2021
                          3


27    AJMY ISMAIL,
      KALAYANTHINKAL HOUSE, ELEMDESOM P.O.,
      THODUPUZHA-685 599.
28    EMMYA SUNNY,
      KURISINGAL HOUSE, KRISHNANKOTTA P.O.,
      THRISSUR-680 733.


29    ANUPA M. CHANDRAN,
      MUTHUKUNNEL HOUSE, ARUMANOOR P.O.,
      AYARKUNNAM-686 564.
30    VISHNUPRIYA K.B.,
      KATTOOKKARAN HOUSE, KUZHIPPILLY P.O.,
      ERNAKULAM-682 501.
31    ARATHY ASOKAN,
      THONIKUZHIYIL HOUSE, KURICHITHANAM,
      KOTTAYAM-686 634.
32    AYANA JOHNS,
      ERUMPRAMATTOM P.O., ERUMAPRA, KOTTAYAM-686 586.
33    GOPIKA T.G.,
      THERALAPUZHA HOUSE, ENADI P.O., VAIKOM,
      KOTTAYAM-686 608.
34    SREEMOL SUKUMARAN,
      MANNAYATHU HOUSE, RAMAMANGALAM P.O.,
      RAMAMANGALAM, ERNAKULAM-686 663.
35    ASWINI A.,
      NADUVILAYYATHU HOUSE, PUTHENTHURA P.O.,
      NEENDAKARA, KOLLAM-691 582.
36    SAFNA A.H.,
      KALLUPURACKAL HOUSE, YENDAYAR P.O.,
      OLAYANADU, MUNDAKKAYAM-686 514.
37    JIYA JOSE,
      KALLOOR HOUSE, MUPPATHADAM P.O.,
      MUPPATHADAM, ALUVA, ERNAKULAM-683 110.
38    ASHNA SIBI,
      NOKKARAYIL HOUSE, OONNUKAL P.O.,
      KOTHAMANGALAM-686 693.
    W.P.(C)NO.15492 OF 2021
                                 4


   39       NOORA,
            KALLAROTH HOUSE, POOLAKKOL P.O.,
            KAKKATTIL, CALICUT-673 507.
   40       AISWARYA P.A.,
            AISWARYA BHAVAN, NEENDOOR P.O., KOTTAYAM-686 601.
   41       SNEHA RAJ,
            MATTAKKOTTU HOUSE, THIRUVANCHOOR P.O.,
            KOTTAYAM, KERALA-686 019.
   42       MELTA JOHN,
            MUTTUNKAL HOUSE, KANNAMALI P.O., COCHIN-682 008.
   43       PRABITHA PRAMOD,
            KALATHOOPRAMBIL HOUSE, NATTAKAM P.O.,
            KOTTAYAM-682 013.


            BY ADVS.
            P.R.MADHUSUDANAN
            HASEENA KUNJOONJU


   RESPONDENTS:

    1       THE REGISTRAR,
            MAHATMA GANDHI UNIVERSITY,
            PRIYADARSHINI HILLS, KOTTAYAM-686 560.
    2       CONTROLLER OF EXAMINATIONS,
            MAHATMA GANDHI UNIVERSITY,
            PRIYADARSHINI HILLS, ATHIRAMPUZHA,
            KOTTAYAM-686 560.


            SRI SURIN GEORGE IYPE, SC M.G.UNIVERSITY



     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 14.09.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
      W.P.(C)NO.15492 OF 2021
                                    5




                              JUDGMENT

Petitioners are B.Pharm students under Mahatma

Gandhi University 2016-2020 Batch. According to

the counsel for the petitioners, as far as 2016

admissions and prior to 2016 batch are concerned,

schedules are given in paragraph No.3 of the

statement filed by the University.

The writ petition is disposed of in view of the

stand taken in the counter statement filed by the

respondents and this court is sanguine of the fact

that earnest efforts would be made for evaluation

of the answer sheets of the supplementary

examinations, as early as possible.

Sd/-

AMIT RAWAL, JUDGE ss W.P.(C)NO.15492 OF 2021

APPENDIX OF WP(C) 15492/2021 PETITIONER EXHIBITS:

Exhibit P1 TRUE COPY OF THE NEW SYLLABUS INTRODUCED BY THE M.G. UNIVERSITY FOR THE 2016-2020 B. PHARM BATCH.

Exhibit P2 TRUE COPY OF THE LOAN PARTICULARS OF THE 6TH PETITIONER.

Exhibit P2(A) TRUE COPY OF THE LOAN PARTICULARS OF THE 12TH PETITIONER.

Exhibit P2(B) TRUE COPY OF THE LOAN PARTICULARS OF THE 15TH PETITIONER.

Exhibit P2(C) TRUE COPY OF THE LOAN PARTICULARS OF THE 18TH PETITIONER.

Exhibit P2(D) TRUE COPY OF THE LOAN PARTICULARS OF THE 22ND PETITIONER.

Exhibit P2(E) TRUE COPY OF THE LOAN PARTICULARS OF THE 28TH PETITIONER.

Exhibit P3 TRUE COPY OF THE MEDICAL CERTIFICATE RELATING TO THE PREGNANCY OF 1ST PETITIONER.

Exhibit P3(A) TRUE COPY OF THE MEDICAL CERTIFICATE RELATING TO THE PREGNANCY OF 2ND PETITIONER.

Exhibit P3(B) TRUE COPY OF THE MEDICAL CERTIFICATE RELATING TO THE PREGNANCY OF 35TH PETITIONER.

Exhibit P4 TRUE COPY OF THE ADMISSION FOR GPAT OF PETITIONER'S NO. 10 & 27.

Exhibit P5 TRUE COPY OF THE TIME TABLE OF M.G.

UNIVERSITY FOR FINAL YEAR B.PHARM 2016- 2020 BATCH EXAMINATION DATED 30/09/2020. Exhibit P6 TRUE COPY OF THE FINAL YEAR RESULT OF THE PETITIONERS PUBLISHED BY M.G. UNIVERSITY. Exhibit P7 THE TRUE COPY OF THE REPRESENTATION OF ASWATHY RAJU 1ST PETITIONER, DATED 11/06/2021 W.P.(C)NO.15492 OF 2021

 
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