Reena S vs The State Of Kerala
2021 Latest Caselaw 18953 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
FRIDAY, THE 10TH DAY OF SEPTEMBER 2021 / 19TH BHADRA, 1943
                  WP(C) NO. 18590 OF 2021
PETITIONER:

          REENA S., AGED 42 YEARS
          D/O. SHAHUL HAMEED, SAJI VILLA, MANGALAPURAM,
          THONNAKKA P. O., TRIVANDRUM.

          BY ADVS.R.SUNIL KUMAR
          A.SALINI LAL


RESPONDENTS:

    1    THE STATE OF KERALA
         REPRESENTED BY THE ADDL. CHIEF SECRETARY,
         KERALA PUBLIC WORKS DEPARTMENT,
         GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM - 695 001.

    2    THE PROJECT DIRECTOR
         KERALA STATE TRANSPORT PROJECT, JAGAD BUILDINGS,
         KOWDIAR P. O., THIRUVANANTHAPURAM - 695 003.

    3    THE EXECUTIVE ENGINEER
         PWD ROADS DIVISION,
         THIRUVANANTHAPURAM - 695 033.

    4    THE DISTRICT COLLECTOR, COLLECTORATE,
         THIRUVANANTHAPURAM DIST. - 695 035.

    5    INDIAN OIL CORPORATION LIMITED
         REP. BY ITS DEPUTY GENERAL MANAGER, GROUND
         FLOOR, PREMIER PARK,    INCHAKKAL BYE PASS ROAD,
         VALLAKKADAVU P. O.,THIRUVANANTHAPURAM - 695 008.

         BY SRI. M.G.K. NAMBIAR, SC

         BY GOVERNMENT PLEADER SMT. B.VINITHA

     THIS WRIT PETITION (CIVIL) HAVING COME UP            FOR
ADMISSION ON 10.09.2021, THE COURT ON THE SAME            DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.18590 of 2021

                                     ..2..




                      W.P.(C) No.18590 of 2021
                -----------------------------------------------

                                JUDGMENT

The issues raised in this writ petition are covered in

favour of the petitioner by the decision of this Court in W.P.(C)

No.5973 of 2021 and connected matters. Ext.P6 is the

judgment in the said batch of cases.

In the circumstances, the writ petition is disposed of

in tune with the orders/directions in W.P.(C) No.5973 of 2021

and connected cases.

Sd/-

P.B.SURESH KUMAR, JUDGE

ds 10.09.2021 W.P.(C) No.18590 of 2021

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APPENDIX OF WP(C) 18590/2021

PETITIONER EXHIBITS

Exhibit P1 COPY OF THE OFFER LETTER ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER DATED 03.09.2019.

Exhibit P2 COPY OF THE APPLICATION FILED BY THE 5TH RESPONDENT FOR GETTING NOC TO THE OUT LET AWARDED TO THE PETITIONER DATED 06.10.2020.

Exhibit P3 COPY OF THE G.O.(M.S.) NO.46/2019/PWD DATED 22.10.2019.

Exhibit P4 COPY OF THE G.O.(M.S.) NO.16/2020/PWD DATED 10.02.2020.

Exhibit P5 COPY OF THE RELEVANT PAGES OF G.O.

(M.S.) NO.67/2020/PWD DATED 16.10.2020.

Exhibit P6 COPY OF THE JUDGMENT OF W.P.(C) NO.5973/2021 DATED 12.08.2021.