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Vani vs Sindhu P
2021 Latest Caselaw 18928 Ker

Citation : 2021 Latest Caselaw 18928 Ker
Judgement Date : 10 September, 2021

Kerala High Court
Vani vs Sindhu P on 10 September, 2021
Con.Case(C) No.990/2019                       1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                          THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
                Friday, the 10th day of September 2021 / 19th Bhadra, 1943
                  CONTEMPT CASE(C) NO. 990 OF 2019(S) IN WP(C) 1557/2018

   PETITIONERS/PETITIONERS

   1.      VANI, AGED 57 YEARS, W/O. LATE BALACHANDRAN,

           THOTTAKKATTU HOUSE, KARITHALA KALATHIPARAMBU ROAD,

           COCHIN- 682 016.

   2.      VEENA LAKSHMY, AGED 28, D/O. LATE BALACHANDRAN,

           THOTTAKKATTU HOUSE, KARITHALA, KALATHIPARAMBU ROAD,

           COCHIN- 682 106.

   3.      NANDINI, AGED 24, D/O. LATE BALACHANDRAN,

           THOTTAKKATTU HOUSE, KARITHALA, KALATHIPARAMBU ROAD,

           COCHIN- 682 106.



           BY ADVOCATES M/S K.BALACHANDRAN & RAJESH NAIR.

   RESPONDENTS/RESPONDENTS 1 & 2

   1.      SINDHU. P., SPECIAL TAHSILDAR (LA), NO.1,

           KAKKANAD, PIN-682 030.

   2.      MUHAMMED.Y.SAFEERULLA, DISTRICT COLLECTOR,

           ERNAKULAM, PIN-682 030.

           ADDL. R3 TO R5 IMPLEADED

   3.      MANJULADEVI A.L., AGED 54 YEARS, W/O.P.R. VENUGOPAL,

           RESIDING AT PULAPPILLIL HOUSE, THODUPUZHA, IDUKKI DISTRICT,

           SPECIAL TAHSILDAR (LA), NO.I, KAKKANAD, PIN-682 030.

   4.      SUHAS. S., DISTRICT COLLECTOR, ERNAKULAM,

           COLLECTORATE, CIVIL STATION, PIN-682 030.

   5.      ALKESH KUMAR SHARMA, MANAGING DIRECTOR,

           KOCHI METRO RAIL LIMITED, NEAR METRO ,JAWAHARLAL NEHRU STADIUM

           METRO STATION, KALOOR, KOCHI-682 017.

           ADDL. R3 TO R5 IMPLEADED VIDE ORDER DATED 09/04/2021 IN

           IA.1/2021 IN COC.990/2019.

                                                                     P.T.O.
 Con.Case(C) No.990/2019                       2/2




           ADDL. R6 & R7 IMPLEADED

   6.      JAFAR MALIK, DISTRICT COLLECTOR, ERNAKULAM,

           COLLECTORATE, CIVIL STATION, PIN-682 030.

   7.      K.R. JYOTHILAL, MANAGING DIRECTOR (IN CHARGE),

           KOCHI METRO RAIL LIMITED, NEAR METRO JAWAHARLAL NEHRU STADIUM

           METRO STATION, KALOOR, KOCHI-682 017.

           ADDL. R6 & R7 ARE IMPLEADED AS PER ORDER DATED 06/08/2021

           IN IA.2/2021.



           SRI.JAFAR KHAN, GOVERNMENT PLEADER FOR R1 & R2.

           SRI.JAJU BABU (SENIOR ADVOCATE) ALONG WITH

           SMT.M.U. VIJAYALAKSHMI, STANDING COUNSEL FOR R5.


        This Contempt of court case (civil) having come up for orders on
   10.09.2021, the court on the same day passed the following:




                                         ORDER

This contempt case is pending before this Court from 20/05/2019. In

spite of several postings and opportunities provided to the respondents,

the payments are not effected in accordance with the directions contained

in the judgment in question.

Learned Senior Government Pleader Sri.K.P. Hareesh submitted that

Sri.Jafar Khan is handling the file in question and therefore, a weeks

time may be granted to make submissions. There will be a direction to the

respondents to comply with the directions contained in the judgment and

report the matter before this Court. Post on 01/10/2021.




                                                    Sd/- SHAJI P.CHALY JUDGE




10-09-2021                      /True Copy/                               Assistant Registrar
 

 
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