M/S.Archives Constructions ... vs Asok Kumar
2021 Latest Caselaw 18820 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

                  THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

        THURSDAY, THE 9TH DAY OF SEPTEMBER 2021 / 18TH BHADRA, 1943

                                   AR NO. 4 OF 2018

APPLICANT:

               M/S.ARCHIVES CONSTRUCTIONS PRIVATE LIMITED
               C.C XXVIII/3377, FIRST FLOOR, MENON'S COMPLEX,ERNAKULAM 682
               020, REPRESENTED BY ITS MANAGING DIRECTORT.PADMAJAN.

               BY ADVS.
               SRI.C.R.SYAMKUMAR
               SRI.K.ARJUN VENUGOPAL
               SMT.V.A.HARITHA
               SRI.JEEVAN RAJEEV
               SRI.P.A.MOHAMMED SHAH
               SMT.MARY RESHMA GEORGE
               SMT.P.M.MAZNA MANSOOR
               SRI.SOORAJ T.ELENJICKAL



RESPONDENTS:

               ASOK KUMAR
               S/O.LATE NARAYANAN, OCHALATH HOUSE,EROOR P.O., ERNAKULAM 682
               306.

               BY ADVS.

               SRI.A.RAJAGOPALAN
               SMT.P.SEENA




     THIS ARBITRATION REQUEST HAVING COME UP FOR ADMISSION ON 09.09.2021,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 AR NO. 4 OF 2018

                                       2




                               JUDGMENT

When this matter was called today, learned counsel for the

petitioner, submitted that no orders are pressed in this

Arbitration Request, since the disputes between the parties have

already been settled.

Consequently, this Arbitration Request will stand closed.

SD/-

DEVAN RAMACHANDRAN JUDGE rp