Pandiyan vs Joby Thomas
2021 Latest Caselaw 18810 Ker

RSA No.403/2021                                       1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
              Thursday, the 9th day of September 2021 / 18th Bhadra, 1943
                          IA.NO.2/2021 IN RSA NO. 403 OF 2021

                              AS 1/2020 OF SUB COURT DEVIKULAM

                           OS 13/2019 OF MUNSIFF COURT, ADIMALY

   PETITIONERS/APPELLANTS:

          1.PANDIYAN S/O.AMAVASI,AGED 46 YEARS, HOUSE NO.7/573, NOORAMKARA
          TRIBAL SETTLEMENT COLONY, KURANGATTY P.O., ADIMALY, MANNAMKANDAM
          VILLAGE, DEVIKULAM TALUK, IDUKKI DISTRICT - 685 561.
          And another

   RESPONDENT/RESPONDENT:

          JOBY THOMAS, S/O.THOMAS, AGED 42 YEARS,CHETTOOR HOUSE, PEECHAD
          PLAMALA KARA, VATTAYAR P.O., MANNAMKANDAM VILLAGE, DEVIKULAM TALUK,
          IDUKKI DISTRICT - 685 561.



        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment and decree in AS.No.1/2020 on the file of Sub Court,
   Devikulam which arose from the decree and judgment in OS.No.13/2019 on the
   file of Munsiff Court, Adimaly and restrain the respondent and their men
   or agents from forcefully evicting the petitioners from the plaint
   schedule property or commit any waste therein or alter the lie and nature
   of the plaint schedule property till the disposal of the above RSA.


        This application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 01.09.2021 and upon hearing the arguments of SRI.MILLU
   DANDAPANI, Advocate for the petitioners and of SRI.SHIBI A.A., (Caveator)
   for the Respondent, the court passed the following:
                                      ORDER

Interim order stands extended by two weeks.

Sd/- N.ANIL KUMAR JUDGE

09-09-2021 /True Copy/ Assistant Registrar