M/S.Radison Island Ayurvedic ... vs M/S.Floatels India Pvt.Ltd
2021 Latest Caselaw 18779 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                     &
                     THE HONOURABLE MR.JUSTICE K. BABU
        Thursday, the 9th day of September 2021 / 18th Bhadra, 1943
                            RFA NO. 337 OF 2019

                 O.S 201/2006 OF SUB JUDGE ,NEYYATTINKARA

APPELLANTS/DEFENDANTS 1 TO 3 :

  1. M/S.RADISON ISLAND AYURVEDIC RESORTS POOVAR PRIVATE LTD., HAVING ITS
     REGISTERED OFFICE AT PARUTHIYOOR, POZHIYOOR DESOM, POZHIYOOR P.O.,
     NEYYATTINKARA, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
     DIRECTOR A.SAMBASIVAN, AGED 66 UCHAKADA P.O., KULATHOOR DESOM,
     KULATHOOR VILLAGE.
  2. A. SAMBASIVAN, S/O. ARAVINDA PANICKER (WRONGLY SHOWN AS
     ARAVINDAKSHA PANICKER IN THE JUDGMENT IN O.S. 201/2006), AGED ABOUT
     66 YEARS, RESIDING AT SARASREE UCHAKADA P.O., KULATHOOR DESOM,
     KULATHOOR VILLAGE, NEYYATTINKARA TALUK.
  3. REMAKUMARI, W/O.SAMBASIVAN, AGED 62 YEARS, RESIDING AT SARASREE,
     UCHAKADA P.O., KULATHOOR VILLAGE, NEYYATTINKARA TALUK.

   BY ADVS.M/S.T.KRISHNANUNNI (SR.) ALONG WITH SRI.VINOD
   RAVINDRANATH, MEENA.A.,M.R.MINI,ASHWIN SATHYANATH,ROHIT NANDAKUMAR
   & ANISH ANTONY ANATHAZHATH,
RESPONDENTS/PLAINTIFF AND DEFENDANTS 4 TO 8 :

  1. M/S.FLOATELS INDIA PVT.LTD., IT'S REGISTERED OFFICE AT B3, PRS
     SANGEETHA APARTMENTS, THYCAUD, THIRUVANANTHAPURAM- 695 014.
  2. M/S. SMILE DIRECT RESORTS PRIVATE LIMITED, HAVING ITS REGISTERED
     OFFICE AT B3, PRS SANGEETHA APARTMENTS, THYCAUD, THIRUVANANTHAPURAM,
     REPRESENTED BY ITS DIRECTOR MR. DEAN THOMAS STEPNEY, S/O.THOMAS
     STEPNEY AGED 59 YEARS, RESIDING AT CB-4, LXD CAMBRIDGE 101, MILTON
     ROAD, ENGLAND, UNITED KINGDOM -560 005.
  3. MR. DEAN THOMAS STEPNEY, S/O. THOMAS STEPNEY, AGED 59 YEARS,
     RESIDING AT CB 4 LXD, CAMBRIDGE 101, MILTON ROAD, ENGLAND, UNITED
     KINGDOM 560 005.
  4. R.G. GIRIPRASAD,S/O. RAGHAVAN, AGED 45 YEARS, PARVATHI NIVAS,
     PLAVUNINNA VILA,POOVAR.P.O. THIRUPURAM VILLAGE, NEYYATTINKARA,
     THIRUVANANTHAPURAM,PIN- 695 123.
  5. RAJESH, S/O. PRABHAKARAN, MONICKAL NIVAS, UDIYANKULANGARA, KOLLAYIL
     VILLAGE, NEYYATTINKARA, THIRUVANANTHAPURAM,PIN- 695 123.
  6. BEENA MURUGAN, W/O. MURUGAN, MURUGAVILASOM, BUNGLOW, MARYAPURAM
     P.O., CHENKAL VILLAGE, CHENKAL DESOM, NEYYATTINKARA TALUK,
     THIRUVANANTHAPURAM, PIN- 695 123.

    R1 BY ADVOCATE SRI. G.SUDHEER
      This Regular first appeal having come up for orders on 09.09.2021,
the Court on the same day passed the following:

                                                     p.t.o
                             ANIL K. NARENDRAN & K. BABU, JJ.
                        ---------------------------------------------------
                                     R.F.A. No.337 of 2019
                        ---------------------------------------------------
                         Dated this the 9th day of September, 2021

                                             ORDER

Anil K. Narendran, J.

Registry to incorporate the interlocutory application filed by

the appellants seeking an order to delete respondents 2 and 3 in

the appeal from the party array, if it is in order.

List on 20.09.2021, along with connected case.

Sd/-

ANIL K. NARENDRAN, Judge

Sd/-

K. BABU, Judge

MIN

09-09-2021 /True Copy/ Assistant Registrar