Santha vs Nived Nath
2021 Latest Caselaw 18648 Ker

RCRev. No.240/2019                               1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &
                           THE HONOURABLE MR.JUSTICE K. BABU
              Wednesday, the 8th day of September 2021 / 17th Bhadra, 1943

                           IA.NO.1/2019 IN RCREV. NO. 240 OF 2019




          RCP No.49/2010 of the RENT CONTROL COURT (MUNSIFF), KOOTHUPARAMBA

RCA No.2/2013 of the RENT CONTROL APPELLATE AUTHORITY,(ADDITIONAL DISTRICT COURT
- II), THALASSERY
   PETITIONERS/REVISION PETITIONERS:

      1. SANTHA, AGED 72 YEARS, W/O. LATE PONNAMBATH BALAN, PATHIRIYAD AMSOM,
         KELALOOR DESOM P.O. MAMBARAM THALASSERY TALUK, KANNUR DISTRICT.

            AND 3 OTHERS

   RESPONDENT/RESPONDENT:

          NIVED NATH, AGED 22 YEARS, S/O. SATHYANATH, NO OCCUPATION, VEENUS,
          KANNUR AMSOM DESOM, POST KANNUR.


         Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   and execution of the judgment dated 10.9.2018 in R.C.A.No.02/2013 of the
   files of Rent Control Appellate Authority, (Additional District Judge-II)
   Thalassery which arose from the order dated 14.11.2012 in RCP No.49/2010 on
   the files of Rent Controller (Munsiff), Koothuparamba, pending disposal of
   the revision petition.



        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support thereof and this Court's order dated
   19.03.2021 and upon hearing the arguments of M/S M.SASINDRAN & SATHEESHAN
   ALAKKADAN, Advocates for the petitioners and of MR.K.V. PAVITHRAN,
   Advocate for the respondent, the court passed the following:


                                            ORDER

Interim order is revived and extended for a period of three months.

Sd/- ANIL K.NARENDRAN, JUDGE

Sd/- K. BABU, JUDGE

08-09-2021 /True Copy/ Assistant Registrar