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Khadeeja P.V vs The Passport Officer
2021 Latest Caselaw 18640 Ker

Citation : 2021 Latest Caselaw 18640 Ker
Judgement Date : 8 September, 2021

Kerala High Court
Khadeeja P.V vs The Passport Officer on 8 September, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
WEDNESDAY, THE 8TH DAY OF SEPTEMBER 2021 / 17TH BHADRA, 1943
                      WP(C) NO. 12139 OF 2021




PETITIONER/S:

             KHADEEJA P.V
             AGED 52 YEARS
             W/O.MOOSA KANIAMKANNI,
             POOKAAVIL HOUSE,
             PULLOOPPI,
             P.O.KANNADIPARAMBA,
             KANNUR DISTRICT.
             BY ADVS.ABDUL RAOOF PALLIPATH
             K.R.AVINASH (KUNNATH)
             M.K.SUMOD


RESPONDENTS:


    1        THE PASSPORT OFFICER
             REGIONAL PASSPORT OFFICE, ERANHIPALAM, KOZHIKODE -
             673 006.
    2        THE UNION OF INDIA
             REPRESENTED BY ITS SECRETARY, MINISTRY OF EXTERNAL
             AFFAIRS, NEW DELHI - 110 001.
             BY ADV SHRI.P.VIJAYAKUMAR, ASG OF INDIA




THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.09.2021,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 12139 OF 2021
                                      2




                      BECHU KURIAN THOMAS, J

                   ..............................................
                     W.P.(C) No.12139 of 2021
                      .....................................
              Dated this the 8th day of September, 2021

                               JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition.

2. Permission is granted and the writ petition is

dismissed as withdrawn.

sd/-

BECHU KURIAN THOMAS, JUDGE AMV/08/09//2021

 
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