Sindhu vs State Of Kerala
2021 Latest Caselaw 18627 Ker

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR. JUSTICE K.HARIPAL
              WEDNESDAY, THE 8TH DAY OF SEPTEMBER 2021 / 17TH BHADRA, 1943
                                     WP(C) NO. 14592 OF 2021
PETITIONER:


               SINDHU
               AGED 39 YEARS
               W/O.LATE SUDHIR P., KALATHIL HOUSE, AKG NAGAR, WEST YAKKARA,
               PALAKKAD - 678 001.

               BY ADV V.A.VINOD



RESPONDENTS:


      1        STATE OF KERALA
               REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM - 695 001.

      2        THE STATE POLICE CHIEF
               OFFICE OF THE STATE POLICE CHIEF, VAZHUTHAKAD, THIRUVANANTHAPURAM
               - 695 010.

      3        SUPERINTENDENT OF POLICE
               VIDYUT NAGAR, PALAKKAD - 678 001.

      4        THE DEPUTY SUPERINTENDENT OF POLICE
               SHORNUR, PALAKKAD - 679 121.

      5        CIRCLE INSPECTOR OF POLICE
               OTTAPALAM POLICE STATION, OTTAPALAM, PALAKKAD - 679 101.

      6        SUB INSPECTOR OF POLICE,
               OTTAPALAM POLICE STATION, OTTAPALAM, PALAKKAD - 679 101.



               SR.PP - SRI. T.R.RENJITH




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 08.09.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No.14592 of 2021
                                     2

                               JUDGMENT

When taken up, the learned counsel for the petitioner

submits that, he wants to withdraw the petition. Allowed to

be withdrawn.

Writ Petition (civil) is dismissed as withdrawn.

Sd/-

K.HARIPAL JUDGE RMV/08/09/2021 W.P.(C).No.14592 of 2021

APPENDIX OF WP(C) 14592/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE FIRST INFORMATION REPORT.

Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED 29/05/2021 PREFERRED BEFORE THE 3RD RESPONDENT.

Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED 29/05/2021 PREFERRED BEFORE THE 4TH RESPONDENT.