Ambujan vs Sheeja
2021 Latest Caselaw 18424 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                   &
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                     MAT.APPEAL NO. 396 OF 2020
  AGAINST THE DECREE & JUDGMENT IN OP 1504/2017 OF FAMILY
                          COURT, THRISSUR
APPELLANT/PETITIONER:

         AMBUJAN, AGED 55 YEARS
         S/O.MADHAVAN, PAREKKATT HOUSE, KANIMANGALAM
         VILLAGE AND P.O., THRISSUR TALUK - 680 027
         REPRESENTED BY THE POWER OF ATTORNEY HOLDER,
         SUDHAN P.M., AGED 58, S/O.MADHAVAN, PAREKKATT
         HOUSE, P.O.MOORKKANAD, THRISSUR - 680 711.

         BY ADVS.M.R.VENUGOPAL
         SMT.DHANYA P.ASHOKAN


RESPONDENT/RESPONDENT:

         SHEEJA, AGED 47, D/O.KUMARAN, ANAKKATHIPARAMBIL
         HOUSE, EDATHIRINJI DESOM AND VILLAGE,
         P.O.EDATHIRINJI, MUKUNDAPURAM TALUK, NOW RESIDING
         AT SUBHASH NAGAR, P.O.KANIMANGALAM, THRISSUR
         TALUK- 680 027.

         BY ADV DILIP J. AKKARA


     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
07.09.2021,    THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 Mat.Appeal No.396/2020

                                    -:2:-




                              JUDGMENT

Dated this the 7th day of September, 2021

A.Muhamed Mustaque,J.

A compromise has entered into between the parties in connected

Mat.Appeal No.714/2017. This appeal is disposed of in the light of the said

compromise arrived at between the parties.

Pending interlocutory applications, if any, are closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE Sd/-

DR. KAUSER EDAPPAGATH JUDGE kp True copy

P.A. To Judge