Valsamma Mathew vs The Executive Director
2021 Latest Caselaw 18374 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE SUNIL THOMAS
    TUESDAY, THE 7TH DAY OF SEPTEMBER 2021 / 16TH BHADRA, 1943
                        WP(C) NO. 18223 OF 2021
PETITIONER/S:

          VALSAMMA MATHEW
          AGED 59 YEARS
          W/O. SABU.D., ASSISTANT SCIENTIFIC OFFICER, QUALITY
          CONTROL LABORATORY, RUBBER RESEARCH INSTITUTE OF INDIA,
          RUBBER BOARD P.O., KOTTAYAM-686 009

          BY ADVS.
          P.R.JAYAKRISHNAN
          R.REJI KUMAR
          SEENA S. NAIR
          MANOJ K.S.



RESPONDENT/S:

    1     THE EXECUTIVE DIRECTOR, THE RUBBER BOARD, KEEZHUKUNNU,
          COLLECTORATE P.O., KOTTAYAM-686 002

    2     THE RUBBER BOARD,REPRESENTED BY ITS SECRETARY,
          KEEZHUKUNNU, COLLECTORATE, KOTTAYAM-686 002

    3     UNION OF INDIA,REPRESENTED BY THE SECRETARY, DEPARTMENT
          OF PERSONNEL & TRAINING MINISTRY OF PERSONNEL P G AND
          PENSIONS, GOVERNMENT OF INDIA, NORTH BLOCK, NEW DELHI-
          110 001

    4     THE SECRETARY,DEPARTMENT OF COMMERCE, MINISTRY OF
          COMMERCE AND INDUSTRY, UDYOG BHAWAN, NEW DELHI-110 011

    5     STATE OF KERALA,REPRESENTED BY THE PRINCIPAL SECRETARY,
          HEALTH AND FAMILY WELFARE DEPARTMENT ROOM NO.603, 6TH
          FLOOR, ANNEX II, SECRETARIAT, THIRUVANANTHAPURAM-695
          001



          SRI.A.S.DHEERAJ GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18223 OF 2021           2



                          JUDGMENT

When the matter was taken up, the learned

standing counsel for the respondents submitted that Ext.P9,

which was subject to review after one week was subjected

to review yesterday and is not in operation now. The order

No.ADM/EST-GA40(1) 2020-2021 dated 06.09.2021 was

placed online by the learned counsel. Accordingly, Ext.P9

is not in operation. The petitioner shall report for duty on

the next working day. Accordingly, Writ Petition is closed

recording this.

Sd/-

SUNIL THOMAS, JUDGE R.AV

APPENDIX OF WP(C) 18223/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPIES OF RELEVANT PAGES OF POLICY BRIEF DATED 19.05.2021 PUBLISHED BY WHO

Exhibit P2 TRUE COPY OF THE OM NO.F NO.11013/9/2014-ESTT.AIII DATED 17.03.2020 ISSUED BY DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA, DEPARTMENT OF PERSONNEL & TRAINING

Exhibit P3 TRUE COPY OF THE OM NO.F NO.11013/9/2014-ESTT.AIII DATED 14.06.2021 ISSUED BY DEPUTY SECRETARY TO GOVERNMENT OF INDIA, DEPARTMENT OF PERSONNEL AND TRAINING

Exhibit P4 TRUE COPY OF ORDER NO.40-3/2020-DM-I(A) DATED 29.06.2021 ISSUED BY THE UNION HOME SECRETARY, GOVERNMENT OF INDIA

Exhibit P5 TRUE COPY OF ORDER NO.40-3/2020-DM-I(A) DATED 28.08.2021 ISSUED BY THE UNION HOME SECRETARY, GOVERNMENT OF INDIA

Exhibit P6 TRUE COPY OF GO (RT) 545/2021 DATED 24.07.2021 ISSUED BY CHIEF SECRETARY, GOVERNMENT OF INDIA

Exhibit P7 TRUE COPY OF ORDER DATED 28.08.2021 ISSUED VIDE GO (RT) 585/2021 BY THE CHIEF SECRETARY, GOVERNMENT OF INDIA

Exhibit P8 TRUE COPY OF CIRCULAR DATED 26.08.201 ISSUED BY DEPUTY SECRETARY ( P & A) RUBBER BOARD

Exhibit P9 TRUE COPY OF CIRCULAR DATED 30.08.2021 ISSUED BY 1ST RESPONDENT

Exhibit P10 TRUE COPIES OF RELEVANT PAGES OF KERALA HEALTH COVID-19 VACCINATION BULLETIN DATED 31.08.2021 ISSUED BY HEALTH & FAMILY WELFARE DEPARTMENT, GOVERNMENT OF INDIA