Sumini.K.C vs Dr.M.Abdul Rahiman
2021 Latest Caselaw 18220 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
   FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
                    CON.CASE(C) NO. 1259 OF 2021
 AGAINST THE ORDER IN WP(C) 11965/2021 OF HIGH COURT OF KERALA,
                                ERNAKULAM
PETITIONER:

             SUMINI.K.C
             AGED 38 YEARS
             W/O MANOJ, AGED 38 YEARS, NOCHIYIL HOUSE,
             VATTANATHARA POST, THRISSUR DISTRICT

             BY ADV T.N.MANOJ



RESPONDENT:

             DR.M.ABDUL RAHIMAN
             (AGE AND FATHER'S NAME NOT KNOWN) PRESENTLY
             DIRECTOR LBS CENTRE FOR SCIENCE AND TECHNOLOGY
             PALAYAM, THIRUVANANTHAPURAM - 695 003


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.09.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Cont(C)No.1259 of 2021
                                     2



                    BECHU KURIAN THOMAS, J.
                    ----------------------------------------
                         Cont(C)No.1259 of 2021
                    ----------------------------------------
                Dated this the 3rd day of September, 2021



                               JUDGMENT

It is submitted by the learned Counsel for the petitioner

that the interim order has been complied with. Hence, the

contempt need not be pursued. Accordingly, this contempt is

dismissed as not pressed.

Sd/-

BECHU KURIAN THOMAS JUDGE AJ/03.09.2021 Cont(C)No.1259 of 2021

APPENDIX OF CON.CASE(C) 1259/2021

PETITIONER ANNEXURE

Annexure (a) TRUE COPY OF THE INTERIM ORDER DATED 8.6.20212 IN WP(C)NO. 11965/2021 OF THIS HON'BLE COURT

Annexure (b) TRUE COPY OF THE COVERING LETTER DATED 9.6.2020 ISSUED BY THE PETITIONER TO THE RESPONDENT ALONG WITH ANNEXURE (A) INTERIM ORDER

Annexure (c) TRUE COPY OF THE REMINDER LETTER DATED 23.07.2021 ISSUED BY THE PETITIONER TO THE RESPONDENT