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Sebi Antony K vs State Of Kerala
2021 Latest Caselaw 18203 Ker

Citation : 2021 Latest Caselaw 18203 Ker
Judgement Date : 3 September, 2021

Kerala High Court
Sebi Antony K vs State Of Kerala on 3 September, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE SUNIL THOMAS
     FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
                      WP(C) NO. 23641 OF 2020
PETITIONER:

      1      SEBI ANTONY K.
             AGED 60 YEARS
             PAYYAPPILLY KOLUVAN HOUSE, THURVOOR P.O.
             ANGAMALY 683 577.

             BY ADV K.B.ARUNKUMAR

RESPONDENTS:

      1      STATE OF KERALA
             REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
             GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM 695 001.

      2      SECRETARY,
             DEPARTMENT OF INDUSTRIES, GOVERNMENT OF KERALA,
             SECRETARIAT, THIRUVANANTHAPURAM 695 001.

      3      SECRETARY,
             FINANCE DEPARTMENT, GOVERNMENT OF KERALA,
             SECRETARIAT, THIRUVANANTHAPURAM 695 001.

      4      KERALA STATE BAMBO CORPORATION LTD.,
             ANGAMALY SOUTH, ERNAKULAM, DISTRICT 683 573.
             REPRESENTED BY ITS MANAGING DIRECTOR

             BY ADV SHRI.THOMAS ABRAHAM, SC

       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    03.09.2021,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) No.23641 OF 2020
                                  2




                         JUDGMENT

Dated this the 03rd day of September, 2021

When the matter was taken up, the learned

Counsel for the petitioner submitted that the entire

amount due has been paid. Accordingly, he is not

pursuing the Writ Petition. This is recorded and the

Writ Petition is dismissed as withdrawn.

Sd/-

SUNIL THOMAS

JUDGE SKP/3-9 WP(C) No.23641 OF 2020

APPENDIX OF WP(C) 23641/2020

PETITIONER'S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE REPRESENTATION DATED 14.1.2020 SUBMITTED BY THE PETITIONER ALONG WITH THE WEDDING CARD OF HIS ELDEST DAUGHTER.

EXHIBIT P2 THE TRUE COPY OF THE REPRESENTATION DATED 5.10.2020 SUBMITTED BY THE PETITIONER.

EXHIBIT P3 THE TRUE COPY OF THE LETTER DATED 15.10.2020 SENT BY THE 4TH RESPONDENT TO THE PETITIONER.

EXHIBIT P4 THE TRUE COPY OF THE REPRESENTATION DATED 20.10.2020 SUBMITTED BY THE PETITIONER.

RESPONDENTS EXHIBITS: NIL

TRUE COPY P.A. TO JUDGE

 
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