G.T Pradeep vs District Labour Officer
2021 Latest Caselaw 18184 Ker

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                   THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

              FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943

                              WP(C) NO. 27010 OF 2013



PETITIONER:

               G.T PRADEEP,
               SECRETARY,
               MANNAM MEMORIAL NATIONAL CLUB, NEAR PRESS CLUB,
               THIRUVANANTHAPURAM,
               RESIDING AT GEETEES, KOCHAR ROAD,
               SASTHAMANGALAM, THIRUVANANTHAPURAM.

               BY ADVS.
               SRI.GOPAKUMAR R.THALIYAL
               SRI.M.S.VIJAYACHANDRA BABU


RESPONDENTS:

     1         DISTRICT LABOUR OFFICER
               (CONCILIATION OFFICER),
               DISTRICT LABOUR OFFICE, THOZHIL BHAVAN,
               VIKAS BHAVAN P.O.,
               THIRUVANANTHAPURAM - 695 033.

     2         MANOJ PILLAI,
               EXECUTIVE COMMITTEE MEMBER,
               MANNAM MEMORIAL NATIONAL CLUB,
               THIRUVANANTHAPURAM - 695 001.

     3         SUKUMARAN NAIR,
               VICE PRESIDENT,
               MANNAM MEMORIAL NATIONAL CLUB,
               THIRUVANANTHAPURAM - 695 001.

     4         R. HARIPRASAD
               JOINT SECRETARY,
               MANNAM MEMORIAL NATIONAL CLUB,
               THIRUVANANTHAPURAM - 695 001.

     5         J. NARENDRA NATH,
               EXECUTIVE COMMITTEE MEMBER,
               MANNAM MEMORIAL NATIONAL CLUB,
               THIRUVANANTHAPURAM - 695 001.

     6         PULIMOODU RAMACHANDRAN NAIR,
               EXECUTIVE COMMITTEE MEMBER,
               MANNAM MEMORIAL NATIONAL CLUB,
               THIRUVANANTHAPURAM - 695 001.

     7         C.N. ACHUTHAN NAIR
               EXECUTIVE COMMITTEE MEMBER,
 W.P.(C).NO.27010 OF 2013

                                   2

          MANNAM MEMORIAL NATIONAL CLUB,
          THIRUVANANTHAPURAM - 695 001.

    8     KARUN V. NAIR,
          GENERAL SECRETARY,
          MANNAM MEMORIAL NATIONAL CLUB,
          EMPLOYEES ASSOCIATION (AITUC),
          THIRUVANANTHAPURAM - 695 001.

    9     R. RAJAN,
          EMPLOYEE,
          MANNAM MEMORIAL NATIONAL CLUB,
          THIRUVANANTHAPURAM - 695 001.

    10    B. SASIDHARAN PILLAI,
          EMPLOYEE,
          MANNAM MEMORIAL NATIONAL CLUB,
          THIRUVANANTHAPURAM - 695 001.

    11    B. KRISHNA PILLAI,
          EMPLOYEE,
          MANNAM MEMORIAL NATIONAL CLUB,
          THIRUVANANTHAPURAM - 695 001.

    12    O.S. GOPAKUMAR,
          EMPLOYEE,
          MANNAM MEMORIAL NATIONAL CLUB,
          THIRUVANANTHAPURAM - 695 001.

    13    PATTOM SASIDHARAN,
          AITUC, KODAR LANE,
          STATUE, THIRUVANANTHAPURAM - 695 001.

          BY ADV SRI.P.K.BABU
          SMT.RESHMI THOMAS - GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).NO.27010 OF 2013

                                3




                           JUDGMENT

Dated this the 03rd day of September, 2021

Since the matter has become stale by passage of

time, the Writ Petition is closed as infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

NR/03/09/2021 W.P.(C).NO.27010 OF 2013

APPENDIX

PETITIONER'S EXHIBITS

EXHIBIT-P1 TRUE COPY OF THE NOTICE DATED 26/07/2013.

EXHIBIT-P2 TRUE COPY OF THE NOTICE DATED 05/08/2013.

EXHIBIT-P3 TRUE COPIES OF THE NOTICES ISSUED BY THE IST RESPONDENT DATED 06/09/2013 AND 19/09/2013.

EXHIBIT-P4 TRUE COPY OF THE SUSPENSION ORDER ISSUED BY THE PETITIONER DATED 19/08/2013.

EXHIBIT-P5 TRUE COPY OF THE ORDER OF INJUNCTION PASSED BY THE FIRST ADDITIONAL MUNSIFF'S COURT, THIRUVANANTHAPURAM IN I.A 6200/2013 IN O.S. NO.1285/2013 DATED 06/09/2013.

EXHIBIT-P6 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT DATED 07/10/2013.

                  //TRUE COPY//        PA     TO JUDGE