N.B.Renjith vs Hdfc Ltd
2021 Latest Caselaw 18134 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     FRIDAY, THE 3RD DAY OF SEPTEMBER 2021 / 12TH BHADRA, 1943
                       WP(C) NO. 17841 OF 2021
PETITIONER:

          N.B.RENJITH
          AGED 60 YEARS
          S/O.BHASKARAN, APARTMENT NO.5C, 5TH FLOOR, ALUKKAD
          CASTLE, NEAR CIVIL STATION, AYYANTHOLE, THRISSUR, PIN-
          680003.

          BY ADVS.
          C.D.DILEEP
          SHYLAJA VARGHESE



RESPONDENTS:

    1     HDFC LTD
          CENTER POINT BRANCH, M.G.ROAD, THRISSUR, PIN-680005,
          REPRESENTED BY ITS MANAGER.

    2     AUTHORIZED OFFICER HDFC LTD.,
          HDFC HOUSE, POST BAG NO.1667, RAVIPURAM JUNCTION,
          M.G.ROAD, KOCHI, PIN-682015.

    3     GENERAL MANAGER,
          RESERVE BANK OF INDIA, ERNAKULAM NORTH, PB.NO.3065,
          KOCHI-682018.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17841 OF 2021
                                     2

                    BECHU KURIAN THOMAS, J.
                    ----------------------------------------
                        WP(C) No. 17841 of 2021
                    ----------------------------------------
                Dated this the 3rd day of September, 2021


                               JUDGMENT

The petitioner seeks permission to withdraw this writ

petition with liberty to move the proper forum. Permission

granted. The petiton is dismissed as withdrawn reserving the

said liberty.

Sd/-

BECHU KURIAN THOMAS JUDGE AJ/03.09.2021 WP(C) NO. 17841 OF 2021

APPENDIX OF WP(C) 17841/2021

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE NOTICE ISSUED BY THE 2ND RESPONDENT IN LOAN ACCOUNT NO.640943074 DATED 24.08.2020.

Exhibit P2 A TRUE COPY OF THE 2ND NOTICE ISSUED BY THE 2ND RESPONDENT LOAN ACCOUNT NO.644919463 DATED 24.08.2020.

Exhibit P3 A TRUE COPY OF THE NOTIFICATION OF RBI.

Exhibit P4 A TRUE COPY OF THE RESOLUTION OF HDFC.

Exhibit P5 A TRUE COPY OF THE REPRESENTATION TO THE RESPONDENT COMPANY DATED 02.11.2020.

Exhibit P6 A TRUE COPY OF THE JUDGMENT DATED 16.11.2020 IN WP(C)NO.24358/2020 OF THE HON'BLE HIGH COURT.

Exhibit P7 A TRUE COPY OF THE NOTICE RECEIVED BY THE PETITIONER DATED 27.08.2021.