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St.Mary'S Higher Secondary ... vs State Of Kerala
2021 Latest Caselaw 18005 Ker

Citation : 2021 Latest Caselaw 18005 Ker
Judgement Date : 1 September, 2021

Kerala High Court
St.Mary'S Higher Secondary ... vs State Of Kerala on 1 September, 2021
WP(C) NO. 22571 OF 2007                     1



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

                  THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

          WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943

                              WP(C) NO. 22571 OF 2007

PETITIONER/S:
            ST.MARY'S HIGHER SECONDARY SCHOOL
            MULLANKOLLY, P.O.PULPALLY, PIN-673579,, WAYANAD DISTRICT REP.
            BY PRINCIPAL, LEO MATHEW,, AGED 33 YEARS, S/O MATHEW
            MULLANKOLLY,, P.O.PULPPALLY, PIN-673579, WAYANAD DISTRICT.

              BY ADVS.
              SRI.ABRAHAM P.GEORGE
              SRI.T.PRAVEEN
              SRI.P.J.PAULACHAN


RESPONDENT/S:

      1       STATE OF KERALA
              THE SECRETARY, DEPARTMENT OF SPORTS AND YOUTH, AFFAIRS,
              SECRETARIAT, THIRUVANANTHAPURAM.

      2       KERALA STATE SPORTS COUNCIL
              THIRUVANANTHAPURAM, PIN-695001 - REP. BY ITS, SECRETARY,
              KERALA STATE SPORTS COUNCIL,, OFFICE AT THIRUVANANTHAPURAM-
              695001.

      3       THE WAYANAD DISTRICT SPORTS COUNCIL
              CIVIL STATION, KALPETTA NORTH, REP. BY ITS, SECRETARY, OFFICE
              AT THE WAYANAD DISTRICT SPORTS, COUNCIL, CIVIL STATION,
              KALPETTA NORTH.

      4       THE SPORTS DEVELOPMENT OFFICER
              WAYANAD DISTRICT OFFICE AT WAYANAD DISTRICT, SPORTS COUNCIL
              CIVIL STATION, KALPETTA NORTH.

      5       K.S.BABU STATE COUNCIL MEMBER
              KERALA STATE SPORTS COUNCIL OFFICE AT, WAYANAD DISTRICT
              SPORTS COUNCIL, CIVIL STATION,, KALPETTA NORTH.

              SMT.LATHA KRISHNAN, SC


       THIS    WRIT    PETITION   (CIVIL)       HAVING   COME   UP   FOR   ADMISSION   ON

01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22571 OF 2007           2


                      P.V.KUNHIKRISHNAN, J
                --------------------------------------------
                    W.P.(C.) No.22571 of 2007
                   --------------------------------------
            Dated this the 1st day of September, 2021


                             JUDGMENT

There is no representation for the petitioner.

Therefore, this writ petition is dismissed for non-

prosecution.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

 
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