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Mon Joseph vs Dr. Narasimhugari
2021 Latest Caselaw 18001 Ker

Citation : 2021 Latest Caselaw 18001 Ker
Judgement Date : 1 September, 2021

Kerala High Court
Mon Joseph vs Dr. Narasimhugari on 1 September, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA,
                           1943
                CON.CASE(C) NO. 817 OF 2021
  AGAINST THE ORDER/JUDGMENT IN WP(C) 28192/2020 OF HIGH
                COURT OF KERALA, ERNAKULAM
PETITIONER:

         MON JOSEPH, AGED 50 YEARS
         S/O.U.E.UTHUPPAN (LATE), OTTATHYCAL HOUSE,
         NELLICKAMON P.O., RANNI, PATHANAMTHITTA - 689
         674.

         BY ADV J.JULIAN XAVIER


RESPONDENTS:

    1    DR. NARASIMHUGARI
         DISTRICT COLLECTOR, PATHANAMTHITTA - 689 645.

    2    KOSHY P.S.
         PRESENTLY WORKING AS EXECUTIVE ENGINEER,
         MINOR IRRIGATION DIVISION, AZHOOR P.O.,
         PATHANAMTHITTA - 689 645.

    3    JAYAKRISHNAN B.
         PRESENTLY WORKING AS ASSISTANT EXECUTIVE
         ENGINEER, IRRIGATION SUB-DIVISION, KOZHENCHERRY
         P.O., PATHANAMTHITTA - 689 641.

         BY MANOJ KUMAR, GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 01.09.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 817 OF 2021
                                      2




                Contempt Case (C) No.817 of 2021
                -----------------------------------------------


                                JUDGMENT

The learned Government Pleader, on instructions,

submits that the payments due to the petitioner as directed in

terms of the judgment sought to be enforced have already

been effected.

In the light of the submission made by the learned

Government Pleader, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE

ds 01.09.2021 CON.CASE(C) NO. 817 OF 2021

APPENDIX OF CON.CASE(C) 817/2021

PETITIONER ANNEXURE

Appendix A1 CERTIFIED COPY OF THE JUDGMENT DATED 20/01/2021 IN W.P.(C) NO.28192/2020.

Appendix A2 COPY OF THE RECEIPT DATED 02/02/2021 ISSUED FROM THE OFFICE OF THE DISTRICT COLLECTOR, PATHANAMTHITTA.

 
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