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Jyotyhis Madhu vs Maneesh
2021 Latest Caselaw 17997 Ker

Citation : 2021 Latest Caselaw 17997 Ker
Judgement Date : 1 September, 2021

Kerala High Court
Jyotyhis Madhu vs Maneesh on 1 September, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
    WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                        TR.P(C) NO. 264 OF 2018
     AGAINST THE ORDER/JUDGMENT IN OP 432/2018 OF FAMILY COURT,
                          KOTTARAKKARA, KOLLAM
PETITIONER/S:

           JYOTHIS MADHU
           AGED 29 YEARS, D/O. MADHUSUDHANAN, RESIDING AT JYOTHIS
           BHAVAN, POTHAKULAM P.O., POOTHAKULAM VILLAGE, KOLLAM
           TALUK, KOLLAM DISTRICT.

           BY ADVS.
           SRI.SHAMMI VIJAYAN
           SRI.AYYAPPAN SANKAR



RESPONDENT/S:

           MANEESH
           AGED 35 YEARS, S/O. MANGALANANDHAN, RESIDING AT SREEHARI,
           PANTHAPLAVU P.O., PATTAZHI VILLAGE, PATHANAPURAM TALUK,
           KOLLAM DISTRICT.


     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 TR.P(C) NO. 264 OF 2018
                               2



                          JUDGMENT

By order dated 20/09/2019, the petitioner was

permitted to serve notice on the Counsel appearing for the

respondent in the lower court. No memo regarding such

service was filed on the previous posting date and the

petitioner had sought a weeks time for taking necessary

steps. While granting time, this Court had made it clear that

unless necessary steps are taken, the transfer petition will be

dismissed for non-prosecution.

The petitioner having failed to take steps, despite the

previous order, the Transfer Petition is dismissed for non-

prosecution.

Sd/-

V.G.ARUN JUDGE RK TR.P(C) NO. 264 OF 2018

APPENDIX OF TR.P(C) 264/2018

PETITIONER'S ANNEXURE

ANNEXURE A1 TRUE COPY OF THE O.P. NO.432/2018 PENDING BEFORE THE FAMILY COURT KOTTARAKKARA, DATED NIL.

ANNEXURE A2 TRUE COPY OF THE RECEIPT DATED 06.12.2016, ISSUED FROM THE RURAL SP OFFICE KOTTARAKARA IN FAVOUR OF THE PETITIONER

ANNEXURE A3 TRUE COPY OF THE RECEIPT DATED 06.12.2016, ISSUED FROM THE WOMEN CELL IN FAVOUR OF THE PETITIONER

RESPONDENT'S ANNEXURE: NIL

 
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