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Madhulal M.G vs The Geologist
2021 Latest Caselaw 17963 Ker

Citation : 2021 Latest Caselaw 17963 Ker
Judgement Date : 1 September, 2021

Kerala High Court
Madhulal M.G vs The Geologist on 1 September, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
           THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
  WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                    WP(C) NO. 15370 OF 2021
PETITIONER :-

          MADHULAL M.G
          PALATTU, KRWA-231C, KUTHIRAKKADU LANE,
          VATTIYOORKAVU P.O., THIRUVANANTHAPURAM - 695 013.

          BY ADVS.
          ENOCH DAVID SIMON JOEL
          S.SREEDEV
          RONY JOSE
          SUZANNE KURIAN
          CIMIL CHERIAN KOTTALIL



RESPONDENT :-

          THE GEOLOGIST
          MINING AND GEOLOGY DEPARTMENT, DISTRICT OFFICE,
          KOLLAM - 691 008

          BY SMT.SURYA BINOY B, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15370 OF 2021

                                    -: 2 :-


                                JUDGMENT

Dated this the 1st day of September, 2021

This writ petition is filed seeking directions to the respondent to

consider and pass orders on Ext.P1 application for quarrying permit.

It is submitted by the learned counsel for the petitioner that during

the pendency of the writ petition, certain defects were pointed out in

the application and the petitioner has rectified the same.

In view of the directions being sought for, there will be a

direction to the respondent to take up, consider and pass orders on

Ext.P1 application preferred by the petitioner, in accordance with

law, within one month from the date of receipt of a copy of this

judgment.

This writ petition is ordered accordingly.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/3.9.2021 WP(C) NO. 15370 OF 2021

APPENDIX OF WP(C) 15370/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE APPLICATION DATED 16.7.2021 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT

Exhibit P1(a) TRUE COPY OF THE CHALLAN DTD. 16.7.2021

Exhibit P2 TRUE COPY OF THE ORDER DATED 21.7.2020 IN O.A.NO.304/2019 ISSUED BY THE NATIONAL GREEN TRIBUNAL

Exhibit P3 TRUE COPY OF THE CERTIFICATE DATED 27.7.2021 ISSUED BY THE VILLAGE OFFICER, MANCODE

 
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