Babu M S vs District Collector, Kottayam
2021 Latest Caselaw 17961 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
   WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                         WP(C) NO. 4253 OF 2018
PETITIONER :

          BABU M.S.,
          AGED 57 YEARS,
          S/O SREEDHARAN, THENOMPLACKIL HOUSE,
          PUNNATHARA (WEST) PO, PIN - 686 631,
          KOTTAYAM DISTRICT.

          BY ADVS.
          SMT.K.G.MARY
          SRI.ARUN P. ANTONY


RESPONDENTS :

    1     DISTRICT COLLECTOR,
          COLLECTORATE P.O.,
          PIN - 686 002, KOTTAYAM.

    2     ASSISTANT DISTRICT MAGISTRATE
          COLLECTORATE P.O.,
          PIN - 686 002, KOTTAYAM.

    3     ASSISTANT EXECUTIVE ENGINEER,
          KSEB LTD, ELECTRICAL SUBDIVISION,
          ETTUMANNOOR, ETTUMANNOOR PO,
          PIN - 686 631, KOTTAYAM.

    4     MR. JOSE THOMAS,
          PLACKITHOTTIYIL HOUSE,
          ETTUMANOOR P.O.,
          PIN - 686 631, KOTTAYAM.

          BY ADVS.
          SRI.SIBY CHENAPPADY
          SRI.ARUNKUMAR A., SC, KSEB

          BY DR.THUSHARA JAMES, SENIOR GOVT.PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 4253 OF 2018
                                   2



                             JUDGMENT

The learned counsel for the petitioner submits that the

petitioner does not wish to prosecute the matter further.

Accordingly, the writ petition is dismissed as not pressed.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM