Dr. Abdulla P vs Cochin University Of Science And ...
2021 Latest Caselaw 17919 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE AMIT RAWAL
    WEDNESDAY, THE 1ST DAY OF SEPTEMBER 2021 / 10TH BHADRA, 1943
                        WP(C) NO. 15505 OF 2021
PETITIONER/S:

           DR. ABDULLA P.
           AGED 51 YEARS
           S/O PARAMBIL AHAMMED KUTTY, INAAYAT, 2ND CROSS UNIVERSITY
           COLONY, SEAPORT AIRPORT BYLANE, NEAR RADAR CENTRE CUSAT,
           COCHIN UNIVERSITY P.O,
           KOCHI-682022.

           BY ADV VINODE V. LUKA



RESPONDENT/S:

     1     COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY - CUSAT
           COCHIN UNIVERISTY P.O,
           KOCHI, KERALA-22,
           REPRESENTED BY ITS REGISTRAR.

     2     THE VICE CHANCELLOR
           COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, COCHIN
           UNIVERSITY P.O, KOCHI-682022.

     3     THE REGISTRAR
           COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, COCHIN
           UNIVERSITY P.O, KOCHI-682022.

     4     THE HEAD, DEPARTMENT OF ELECTRONICS
           COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, COCHIN
           UNIVERSITY P.O, KOCHI-682022.

           BY ADV S.P.ARAVINDAKSHAN PILLAY




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.09.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15505 OF 2021
                                 2




                          JUDGMENT

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ petition

is dismissed as infructuous.

sd/-

sab                                       AMIT RAWAL

                                             JUDGE
 WP(C) NO. 15505 OF 2021

APPENDIX OF WP(C) 15505/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE PHOTOCOPY OF THE NOTIFICATION, VIDE NO AD.D3/136/NOTIF/O8(3) DATED 17/08/2015.

Exhibit P2 TRUE PHOTOCOPY OF THE RECEIPTS ISSUED BY THE RESPONDENTS, VIDE NO.186884, DATED 15/09/2015 AND NO.186983 DATED 16.09.2015.

Exhibit P3 TRUE COPY OF THE EMAIL RECEIVED FROM THE SECTION OFFICER (RECRUITMENT), DATED 30.07.2019.

Exhibit P4 TRUE PHOTOCOPY OF THE RE-NOTIFICATION, VIDE NO.AD.D2/136.NOTIF/2018(2),DATED 26.12.2019.

Exhibit P5 TRUE PHOTOCOPY OF PART A OF THE APPLICATION DATED 16.01.2020, FOR THE POST IN SL.NO.1, WITH REG.NO.DOE-479-26598.

Exhibit P6 TRUE PHOTOCOPY OF PART A OF THE APPLICATION DATED 16.01.2020, FOR THE POST IN SL.NO.2, WITH REG.NO.DOE-480-26559.

Exhibit P7 TRUE PHOTOCOPY OF THE PART B OF THE APPLICATION, WHICH IS COMMON FOR THE POSTS IN SL.NO.1 & 2.

Exhibit P8 TRUE PHOTOCOPY OF THE RTI APPLICATION DATED 05.07.2021.

Exhibit P9 TRUE PHOTOCOPY OF THE RTI REPLY DATED 15.07.2021.

Exhibit P10 TRUE PHOTOCOPY OF THE EMAIL COMMUNICATIONS RECEIVED FROM THE RECRUITMENT CELL, CUSAT DATED 27/07/2021.