Ponnani Co-Operative Bank vs Port Conservator
2021 Latest Caselaw 21551 Ker

WP(C) NO. 13263 OF 2011                  1



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                            WP(C) NO. 13263 OF 2011
PETITIONER/S:

               PONNANI CO-OPERATIVE RURAL SOCIETY LTD, NO.M.683,
               P.O.PONNANI, MALAPPURAM, DISTRICT. REPRESENTED BY
               ITS SECRETARY,NANDAN.T.M.

              BY ADV SRI.M.VIJAYAKUMAR



RESPONDENT/S:

      1       PORT CONSERVATOR, PORT AND SHIPPING
              OFFICE, PONNANI-679583.

      2       STATE OF KERALA REPRESENTED BY
              SECRETARY TO GOVERNMENT, PORT DEPARTMENT,,
              THIRUVANANTHAPURAM-695001.


OTHER PRESENT:

               SMT.RASHMI.K.M, SR.GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   29.10.2021,          THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 13263 OF 2011            2




                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
                     W.P.(C.) No. 13263 of 2011
                    --------------------------------------
              Dated this the 29th day of October, 2021


                              JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS