Sajithamol K.S vs Shaji V
2021 Latest Caselaw 21449 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                &
          THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
  FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                   OP (FC) NO. 271 OF 2021
   AGAINST THE ORDER IN 01/2021 IN OPGW 250/2019 OF FAMILY
                         COURT, ALAPPUZHA
PETITIONER/RESPONDENT:

          SAJITHAMOL K.S.
          AGED 41 YEARS
          D/O.STEPHAN, RESIDING KOCHIKKARAN HOUSE,
          OMANAPUZHA DESOM, PATHIRAPPALLY VILLAGE,
          AMBALAPPUZHA TALUK,
          ALAPPUZHA-688011,
          NOW WORKING AS STAFF NURSE,
          GOVERNMENT AYURVEDHA HOSPITAL,
          ALAPPUZHA-688527.

          BY ADV S.SUNIL KUMAR (PALAKKAD)



RESPONDENT/PETITIONER:

          SHAJI V.
          AGED 43 YEARS
          S/O.VARGHESE, KUTTAMPURATHU HOUSE,
          THAIKKATTUSERRY P.O., CHERTHALA,
          ALAPPUZHA-688528.

          BY ADVS.
          DR.V.N.SANKARJEE
          SRI.V.N.MADHUSUDANAN
          SMT.R.UDAYA JYOTHI
          SRI.M.M.VINOD
          SMT.M.SUSEELA
          SMT. KEERTHI B. CHANDRAN
 OP (FC) NO. 271 OF 2021

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             SHRI.VIJAYAN PILLAI P.K.
             SRI.C.PURUSHOTHAMAN NAIR
             SHRI.SANAL C.S
             SHRI.NITHEESH.M




     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
29.10.2021,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 OP (FC) NO. 271 OF 2021

                                      3




                           J U D G M E N T

A.Muhamed Mustaque, J.

This original petition was filed challenging an order

in the interlocutory application filed in O.P.(G&W)

No.250 of 2019 on the file of the Family Court,

Alappuzha. This original petition was filed on

09.04.2021. It is seen that much before the filing of the

original petition, the Family Court disposed the main

matter on 23.03.2021.

With liberty to challenge the final order, this

original petition is dismissed.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

SOPHY THOMAS, JUDGE

AS OP (FC) NO. 271 OF 2021

APPENDIX

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION FILED BY THE RESPONDENT AS OP(G&W)NO.250/2019 BEFORE THE HON'BLE FAMILY COURT, ALAPPUZHA.

EXHIBIT P2 TRUE COPY OF THE COUNTER FILED BY THE PETITIONER IN GOP.NO.447/2018 BEFORE THE HON'BLE FAMILY COURT, IRINGALAKKUDA.

EXHIBIT P3 TRUE COPY OF THE JUDGMENT IN OPFC NO.296/2018 DATED 28.09.2018 OF HON'BLE HIGH COURT OF KERALA.

EXHIBIT P4 TRUE COPY OF THE ORDER IN I.A.NO.01/2021 IN OP(G&W)NO.250/2019 OF THE HON'BLE FAMILY COURT, ALAPPUZHA DATED 23.03.2021.

RESPONDENT'S EXHIBITS:

EXHIBIT R4(A) TRUE COPY OF THE ORDER DATED 30.05.2018 IN I.A.NO.1377/2018 IN G.O.P.NO.447/2018 ON THE FILE OF THE FAMILY COURT, IRINGALAKKUDA