Musthafa T.T vs Abdul Sajeem S
2021 Latest Caselaw 21417 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE SUNIL THOMAS
         FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
             CON.CASE(C) NO. 657 OF 2021   IN WP(C) 34323/2019
   AGAINST THE ORDER/JUDGMENT IN WP(C) 34323/2019 OF HIGH COURT OF
                                  KERALA
PETITIONER/S:

     1        MUSTHAFA T.T., AGED 49 YEARS
              S/O MAMMED, THATARATHODI HOUSE,
              KODUR-THANIKKAL P.O, MALAPPURAM-676504.

     2        BINDU C,D/O NARAYANAN, CHALIL HOUUSE, PERINTHATTIRI,
              MAKKARAPARAMBA P.O, MALAPPURAM-676507.

     3        STEPHIN K JOSEPH,S/O JOSEPH, KUZHUPPIL HOUSE,
              PARIYAPURAM P.O, MALAPPURAM-679321.

     4        USHA NANDINI P.T,D/O PADMANABHAN, PUNNAPATTATHODI HOUSE,
              MANATHUMANFGALAM P.O, PERINTHALMANNA, MALAPPURAM-679322.

     5        GIRIJA C,D/O KOTHA, CHENGANAM PATTA HOUSE, KUNNAKKAVU
              P.O,CHERUKARA VIA, MALAPPURAM-679340.

     6        MUHAMMED HUSSAIN K,S/O MUHAMMED,
              KOLAKKADA HOUSE,J N ROAD, PERINTHALMANNA,
              MALAPPURAM-679322.

     7        SUBRAHMANIAN. P.VELU, PALAMTTTATHU HOUSE,
              VETTATHUR P.O, MALAPPURAM-679326.

     8        SASIDHARAN.M,S/O KOTHARAN,
              MAMBATTA HOUSE, P.O CHERUKARA,
              MALAPPURAM-679340.

     9        SIVADASAN.A.P.S/O NARAYANAN A.P,ARAHIPPALATHINGAL HOUSE,
              MAKKARAPARAMBA P.O, MALAPPURAM-676507.

    10        DHANAPALAN.V,S/O SHANKARA NARAYANA,
              VELUTHETHODI HOUSE, PULAMANTHOLE P.O,
              MALAPPURAM-679323.
 CON.CASE(C) NO. 657 OF 2021
 IN WP(C) 34323/2019        2

         BY ADVS.
         K.P.PRADEEP
         SRI.T.T.BIJU
         SMT.T.THASMI
         SMT.M.J.ANOOPA



RESPONDENT/S:

         ABDUL SAJEEM S
         AGED NOT KNOWN, FATHER OF NOT KNOWN, WORKING AS THE
         SECRETARY TO THE PERINTHALMANNA MUNICIPALITY ,
         PERINTHALMANNA,
         MALAPPURAM-679322.

         BY ADV SHRI.P.C.SASIDHARAN, SC, PERINTHALMANNA
         MUNICIPALITY



OTHER PRESENT:

         GP V VENUGOPAL




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 29.10.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 657 OF 2021
 IN WP(C) 34323/2019        3



                         JUDGMENT

When the matter was taken up, the learned counsel for

the petitioners submitted that the remaining persons have

been appointed and accordingly the petitioners are not

pursuing the contempt petition. Hence, Contempt Case(C)is

closed.

Sd/-

SUNIL THOMAS, JUDGE R.AV CON.CASE(C) NO. 657 OF 2021 IN WP(C) 34323/2019 4

APPENDIX OF CON.CASE(C) 657/2021

PETITIONER ANNEXURE

ANNEXURE-A CERTIFIED COPY OF THE INTERIM ORDER DATED 23.07.2020 IN WPC NO.34323 OF 2019.

ANNEXURE-B TRUE COPY OF THE RTI APPLICATION DATED 21.10.2020 FILED BY THE PETITIONERS.

ANNEXURE-C TRUE COPY OF THE RTI REPLY NO.A3-18900/20 DATED 18.11.2020.

ANNEXURE-D TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 3RD, 4TH, 5TH AND 10TH PETITIONERS DATED 18.01.2021.