Kerala High Court
C.Siddharthan vs C.Raveendran on 29 October, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
FAO (RO) NO. 191 OF 2016
AGAINST THE JUDGMENT AND DECREE DATED 31.03.2016 IN AS 180/2012 OF
ADDITIONAL DISTRICT COURT - II, KOZHIKODE
AGAINST THE JUDGMENT AND DECREE DATED 22.08.2012 IN OS 99/2009 OF
I ADDITIONAL SUB COURT, KOZHIKODE
APPELLANTS/RESPONDENTS 4 AND 8/DEFENDANTS NO.4 AND 8:
1 C.SIDDHARTHAN
S/O LATE CHEROOTTY, AGED 67 YEARS, SARANYA,
MALAPARAMBA P.O, CHEVAYUR AMSOM DESOM,
KOZHIKODE TALUK.
2 SASIDHARAN CHOLAPPURATH
S/O LATE CHEROOTTY, AGED 64 YEARS, 5/2278,
BALAN K NAIR ROAD, ASOKAPURAM P.O, KOZHIKODE TALUK.
BY ADV C.SIDDHARTHAN (PARTY)
RESPONDENTS/APPELLANTS AND RESPONDENTS 1 TO 3 AND 5 TO 7 AND 9 TO
26/PLAINTIFFS AND DEFENDANTS 1 TO 3 AND 5 TO 7 AND 9 TO 26:
1 C.RAVEENDRAN
AGED 74 YEARS, S/O LATE KORU, LAKSHMI NIVAS, PAROPPADI,
CHEVAYOOR AMSOM DESOM, KOZHIKODE TALUK 673 017.
2 C. ASHOKAN
AGED 71 YEARS, S/O LATE KORU, LAKSHMI NIVAS, PAROPPADI,
CHEVAYOOR AMSOM DESOM, KOZHIKODE TALUK 673 017.
3 C. GIRIJA
AGED 67 YEARS, D/O LATE KORU, LAKSHMI NIVAS, PAROPPADI,
CHEVAYOOR AMSOM DESOM, KOZHIKODE TALUK 673 017.
4 C. SHYLAJA
AGED 63 YEARS, D/O LATE KORU, LAKSHMI NIVAS, PAROPPADI,
CHEVAYOOR AMSOM DESOM, KOZHIKODE TALUK 673 017.
5 C. MOHANAN (DIED).
FAO (RO) NO. 191 OF 2016
2
6 SUJATHA MOHAN
W/O LATE MOHANAN CHOLAPPURATH, AGED 56 YEARS,
VILLA NO 4, CUBIX COCONUT GROVE, A.R. CAMP ROAD,
MERIKKUNNU P.O, CHEVAYUR AMSOM, KOZHIKODE 673
012.
7 VINAYAK MOHAN CHOLAPPURATH
S/O LATE MOHANAN CHOLAPPURATH, AGED 34 YEARS,
-DO-, -DO-
8 DEVIKA MOHANAN
D/O LATE MOHANAN CHOLAPPURATH, AGED 30 YEARS,
-DO-, -DO-
9 C. PRABHAKARAN
S/O LATE KORU, BANKOKH, AGED 77 YEARS, C.H.
HOUSE, GOF LINK ROAD, CHEVAYOOR AMSOM DESOM,
KOZHIKODE TALUK 673 017.
10 DR. C.GOKULAN
S/O LATE KORU, AYUSH, AGED 61 YEARS, CHEVAYOOR
AMSOM DESOM, KOZHIKODE TALUK 673 017.
11 C. VANAJA
D/O LATE KORU, AGED 65 YEARS, THACHANKOTT VEED,
MERIKUNNU, CHEVAYOOR AMSOM DESOM, KOZHIKODE
TALUK 673 017.
12 K.P REETHA
W/O T. JAYARAJ, AGED 59 YEARS, D/O LATE
PADMAVATHY AMMA, AMRUTH, YMCA CROSS ROAD, KASABA
VILLAGE, KALATHNKUNNU AMSOM DESOM, KOZHIKODE
TALUK 673 004
13 K.P SAJITHA
D/O LATE PADMAVATHY AMMA, AGED 57 YEARS,
TRIESTE, CENT VINCENT COLONY ROAD, ASOKAPURAM
P.O, KOZHIKODE TALUK 673 001.
14 USHA VARUN S. KUTTY
D/O LATE PADMAVATHY AMMA, AGED 55 YEARS,
PADMA U.P 201303, NEW DELHI 110 008.
FAO (RO) NO. 191 OF 2016
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15 NITESHNA
D/O SASIDHARAN C, AGED 43 YEARS, SAILENT, BOMBAY
GRANTS, JALAHALLY WEST, PEENYA, BANGALORE 560
015.
16 C. SHABANU
S/O SASIDHARAN.C, AGED 41 YEARS, CHOLAPPURATH
HOUSE, ASOKAPURAM P.O, KOZHIKODE TALUK 673 001.
17 C. SIVANANDAN
S/O LATE CHEROOTY, AGED 63 YEARS, 1/3045, EAST
HILL, NEAR INDIAN EXPRESS, KOZHIKODE 673 005.
18 C SARASWATHI
D/O LATE CHEROOTY, W/O DAMODARAN, AGED 74 YEARS,
WOOD HOUSE, B.G ROAD, CHAKKORATHUKULAM,
KOZHIKODE TALUK 673 011.
19 KIRAN
S/O SARASWATHI, AGED 57 YEARS, -DO-, -DO-.
20 CHITHANANDAN
AGED 56 YEARS, -DO-, -DO-.
21 POOKAD NARAYANADAS
AGED 84 YEARS, POOKAD VEEDU, GOVINDAPURAM,
KOZHIKODE TALUK 673 016.
22 SREEJA ARAVINDAKSHAN
D/O P. RADHA, AGED 57 YEARS, AMMA, 2/974, P.M.
KUTTY ROAD, KOZHIKODE TALUK 673 006.
23 ASHALAL
S/O P. NARAYANAN DAS, AGED 59 YEARS, CRESCENT
HOUSE, NEAR FRENCH BAKERY, FIRE STATION ROAD,
NAGARAM AMSOM DESOM KOZHIKODE 673 011.
24 CHITHANRANJAN
S/O P. NARAYANA DAS, AGED 53 YEARS, POOKAD
HOUSE, GOVINDAPURAM P.O, KOZHIKODE TALUK 673
016.
25 MANORANJAN
S/O LATE P. RADHA, AGED 51 YEARS, POOKAD HOUSE,
GOVINDAPURAM P.O, KOZHIKODE TALUK 673 016.
26 NIRMALA
FAO (RO) NO. 191 OF 2016
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W/O LATE DEVADAS, AGED 74 YEARS, CHOLAPPURATH
HOUSE, MALAPPARAMBA, PAROPPADI, CHEVAYUR AMSOM
DESOM, KOZHIKODE TALUK 673 017.
27 MITHRALAL
H/O LATE NEENA DEVADAS, AGED 57 YEARS, VIJAYALAL
BUNGALOW, PANAKKAD, CHERTHALA.
28 DEEPUDAS
S/O NIRMALA, AGED 56 YEARS, CHOLAPPURATH HOUSE,
CHEVAYUR AMSOM DESOM, KOZHIKODE TALUK 673 017.
29 ANITHA
D/O NIRMALA, C/O PURUSHOTHAMAN, AGED ABOUT 54
YEARS, PERUMBULLY HOUSE, CHEKKORATHUKULAM,
KOZHIKODE TALUK 673 011.
30 LIPITHA
D/O NIRMALA, AGED ABOUT 53 YEARS, CHOLAPPURATH
HOUSE, CHEVAYUR AMSOM DESOM, KOZHIKODE TALUK 673
017.
31 DEVAKUMAR
S/O NIRMALA, AGED ABOUT 52 YEARS, CHOLAPPURATH
HOUSE, CHEVAYUR AMSOM DESOM, KOZHIKODE TALUK 673
017.
32 CHABALI SUDHEER
C/O SUDHEER SREEDHARAN, AGED ABOUT 55 YEARS,
RAMANILAYAM, PARAVANTHALA P.O, VATAKARA 673 104.
BY ADVS.
SRI.P.A.HARISH - R1 TO R4, R6, R7 & R8
SMT.DEEPA NARAYANAN- R9 & R10
SRI.K.JAYESH MOHANKUMAR -R9&R10
SRI.PUSHPARAJAN KODOTH- R9& R10
SRI.T.SETHUMADHAVAN SR.-R9
SRI.V.V.SURENDRAN-R1 TO R4, R6, R7 & R8
SMT.VANDANA MENON-R9& R10
THIS FIRST APPEAL FROM ORDER - REMAND ORDER HAVING
COME UP FOR ADMISSION ON 29.10.2021, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
FAO (RO) NO. 191 OF 2016
5
JUDGMENT
The party in person remained absent. There
was no representation. Steps as against
respondent No.14 so far not completed. It an
appeal against the remand order passed by the
First Appellate Court of the year 2016.
Hence, the appeal is dismissed for non-
prosecution.
Sd/-
P.SOMARAJAN
JUDGE
SPV
