Venu Kumar vs Kerala State Road Transport ...
2021 Latest Caselaw 21378 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
     FRIDAY, THE 29TH DAY OF OCTOBER 2021 / 7TH KARTHIKA, 1943
                       WP(C) NO. 22920 OF 2021
PETITIONER:

          VENU KUMAR,
          AGED 51 YEARS, S/O. SUKUMARA PILLAI, PALAVILAYIL VEEDU,
          VENGA P.O, SASTHAMCOTTA, KOLLAM DISTRICT, PIN 690 521,
          WORKING AS CONDUCTOR, KSRTC, KARUNAGAPPALLY DEPOT.

          BY ADVS.
          K.SIJU
          S.ABHILASH
          ANJANA KANNATH


RESPONDENTS:

    1     KERALA STATE ROAD TRANSPORT CORPORATION ,
          TRANSPORT BHAVAN, EAST FORT,
          THIRUVANANTHAPURAM-695 023,
          REPRESENTED BY ITS MANAGING DIRECTOR.

    2     THE CHAIRMAN AND MANAGING DIRECTOR,
          KSRTC, TRANSPORT BHAVAN, EAST FORT,
          THIRUVANANTHAPURAM-695 023.

    3     ZONAL EXECUTIVE DIRECTOR,
          KSRTC SOUTH ZONE, THIRUVANANTHAPURAM, PIN-695 023

    4     ASSISTANT TRANSPORT OFFICER,
          KERALA STATE ROAD TRANSPORT CORPORATION,
          KARUNAGAPPALLY DEPOT, KARUNGAPPALLY, KOLLAM-690 518

    5     ASSISTANT TRANSPORT OFFICER,
          KERALA STATE ROAD TRANSPORT CORORATION,
          MOOLAMATTOM DEPOT, MOOLAMATTOM P.O,
          IDUKKI DISTRICT, PIN 685 589.


          SRI DEEPU THANKAN SC KSRTC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22920 OF 2021
                                     2




                             JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw this writ petition with liberty to pursue the

representation in accordance with law. Permission is granted.

Accordingly, this writ petition is dismissed as withdrawn with the

liberty aforementioned.

Sd/-

AMIT RAWAL JUDGE nak WP(C) NO. 22920 OF 2021

APPENDIX OF WP(C) 22920/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF RELEVANT PAGES OF THE DRAFT TRANSFER ORDER DATED 30.01.2021 ALONG WITH ITS ENGLISH TRANSLATION.

Exhibit P2 THE COPY OF APPEAL/OBJECTION DATED 05.02.2021 SUBMITTED BY THE PETITIONER AGAINST THE DRAFT TRANSFER ORDER ALONG WITH ITS ENGLISH TRANSLATION.

Exhibit P3 TRUE COPY OF DISABILITY CERTIFICATE OF THE SISTER OF THE PETITIONER DATED 14.08.2013.

Exhibit P4 TRUE COPY OF DEATH CERTIFICATE OF THE PETITIONER'S MOTHER SARASAMMA AMMA.

Exhibit P5 TRUE COPY OF DEATH CERTIFICATE ISSUED FROM PADMAVATHI MEDICAL FOUNDATION HOSPITAL DATED 04.08.2021.

Exhibit P6 TRUE COPY OF REPRESENTATION SUBMITTED BEFORE THE 2ND RESPONDENT ON 23.07.2021 ALONG WITH ITS ENGLISH TRANSLATION.

Exhibit P7 TRUE COPY OF JUDGMENT DATED 17.08.2021 IN W.P.C NO. 17005/2021 OF THIS HON'BLE COURT.

Exhibit P8 TRUE COPY OF THE RELEVANT PAGES OF THE TRANSFER ORDER DATED 12.10.2021 VIDE NO. 500/CMD(SPC)/2021/RTC ALONG WITH ITS ENGLISH TRANSLATION.

Exhibit P9 TRUE COPY OF MEMORANDUM DATED 13.10.2021, RELIEVING THE PETITIONER FROM KARUNAGAPPALLY DEPOT ALONG WITH ITS ENGLISH TRANSLATION.

Exhibit P10 THE COPY OF REPRESENTATION DATED 19.10.2021, AND ITS ENGLISH TRANSLATION. WP(C) NO. 22920 OF 2021

Exhibit P11 THE COPY RELEVANT PAGES OF JUDGMENT DATED 17.3.2021 IN W.P.C NO. 4561/2021 AND CONNECTED CASES.