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Aida Jacob vs Rajeev Kumar Choudhary, Ias
2021 Latest Caselaw 21159 Ker

Citation : 2021 Latest Caselaw 21159 Ker
Judgement Date : 20 October, 2021

Kerala High Court
Aida Jacob vs Rajeev Kumar Choudhary, Ias on 20 October, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
    WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA, 1943
                    CON.CASE(C) NO. 1459 OF 2021
 AGAINST THE ORDER/JUDGMENT IN WP(C) 28554/2018 OF HIGH COURT OF
                         KERALA, ERNAKULAM
PETITIONER:

          AIDA JACOB, AGED 23 YEARS, D/O.MR.JACOB J.PADIYATH,
          PADIYATH HOUSE, PERUMPANACHY P.O., MADAPPALLY VILLAGE,
          CHANGANACHERRY TALUK, KOTTAYAM DISTRICT, PIN CODE-
          686536,
          REPRESENTED BY HER FATHER AND POWER OF ATTORNEY HOLDER
          MR.JACOB J.PADIYATH, AGED 57 YEARS, S/O.MR.CHACKO,
          PADIYATH HOUSE, PERUMPANACHY PO., MADAPPALLY HOUSE,
          CHANGANACHERRY TALUK, KOTTAYAM DISTRICT, PIN CODE-686
          536.

          BY ADVS.
          C.I.ABRAHAM
          BINDU ABRAHAM
          GEORGE KARITHANAM VARGHESE
          LETHA P.S


RESPONDENT:

          RAJEEV KUMAR CHOUDHARY, IAS
          AGED (NOT KNOWN TO THE PETITIONER), S/O.(FATHER'S NAME
          IS NOT KNOWN TO THE PETITIONER), REVENUE DIVISIONAL
          OFFICER, REVENUE DIVISIONAL OFFICE, MINI CIVIL STATION,
          KOTTAYAM-686 001.


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 20.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1459 OF 2021
                                     2


                               JUDGMENT

The contempt case is closed. It is made clear that the

respondents are free to proceed based on the findings in regard

to the nature of the land in accordance with law.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR CON.CASE(C) NO. 1459 OF 2021

APPENDIX OF CON.CASE(C) 1459/2021

PETITIONER ANNEXURE Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 24.09.2020 IN W.P(C)NO.28554 OF 2018.

Annexure A2 THE TRUE PHOTOSTAT COPY OF THE REPRESENTATION DATED 03.02.2021 SENT TO REVENUE DIVISIONAL OFFICE TO COMPLY WITH DIRECTION IN W.P(C)NO.28554 OF 2018.

Annexure A3 THE TRUE PHOTOSTAT COPY OF THE LAWYER NOTICES DATED 20.08.2021 ISSUED TO MR.RAJEEV KUMAR CHOUDHARY IAS.

Annexure A4 TRUE PHOTOSTAT COPY OF THE POSTAL RECEIPTS DATED 20.08.2021 SHOWING THE SERVICE OF LAWYER NOTICE TO MR.RAJEEV KUMAR CHOUDHARY IAS.

 
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