Kerala High Court
P.Karunakaran vs State Of Kerala on 20 October, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA, 1943
WP(C) NO. 19796 OF 2021
PETITIONERS:
1 P.KARUNAKARAN
AGED 75 YEARS
S/O. AMBUNHI, PANCHAMKAI HOUSE, THOTTUMPURAM,
KOTTAPPURAM P.O., NILESHWARAM, KASARAGOD DISTRICT.
2 P.LAKSHMANAN
S/O. KANNAN, VALIYACHAL, KANKOLE P.O., PAYYANNUR,
KANNUR DISTRICT.
3 K.P.KUNHIRAMAN
S/O. KANNANKUNHI, ERINHIKKAL, P.O. ACHAMTHURUTHY,
KASARAGOD DISTRICT.
4 K.V.KUNHIRAMAN
S/O. KUNHAMBU, ERINHIKKAL, P.O. ACHAMTHURUTHY,
KASARAGOD DISTRICT.
5 C.RAGHAVAN
S/O.KUNHIRAMAN, OORI, P.O. PADANNA, CHERUVATHUR
(VIA), KASARAGOD DISTRICT.
6 K.V.KANNAN
S/O. RAMAN, MADHURIMA, KALEESWARAM P.O., KANKOLE,
PAYYANNUR (VIA), KANNUR DISTRICT.
7 T.V.KUNHIRAMAN
S/O. KANNAN, RAMALEELA, VALIYACHAL, KANKOLE P.O.,
PAYYANNUR, KANNUR DISTRICT.
8 K.NARAYANAN
S/O. KUNHIRAMAN M., KOYANKARA HOUSE,
THAIKADAPPURAM, P.O. THAIKADAPPURAM, (VIA)
NILESWARAM, KASARAGOD DISTRICT.
9 V.K.BALAKRISHNAN
S/O. KUNHIRAMAN, CHATHAMATH, P.O. CHATHAMATH, (VIA)
WP(C) NO. 19796 OF 2021
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NILESWARAM, KASARAGOD DISTRICT.
10 T.MADHAVAN
S/O. CHIRUKANDAN, CHATHAMATH, P.O. CHATHAMATH,
(VIA) NILESWARAM, KASARAGOD DISTRICT.
11 T.KUNHIKANNAN
S/O. KUNHIRAMAN, PALAI, P.O. PUTHARIYADUKKAM,
(VIA) NILESWARAM, KASARAGOD DISTRICT.
12 K.KANNAN
S/O. ABHUNHI, KANDICHIRA - KUTHIRUMMAL HOUSE,
P.O. NILESWARAM, KASARAGOD DISTRICT.
13 M.BALAKRISHNAN
PALAYI MANIYANI, P.O. PUTHANIYADUKKAM, NILESHWAR,
KASARAGOD DISTRICT.
14 M.SUKUMARAN
S/O. KANDAKORAN, ACHAMTHURUTH, P.O. ACHAMTHURUTH,
KASARAGOD DISTRICT.
15 M.KANNAN
S/O. RAMAN, PONNAMPARA, P.O. PERINGOME, (VIA)
PAYYANNUR, KANNUR DISTRICT.
16 P.NARAYNAN
S/O. AMBU, VALIYACHAL, P.O. KAMKOLE, (VIA)
PAYYANNUR, KANNUR DISTRICT
17 V.N.RAMACHANDRAN
S/O. T.V.KUNHIRAMAN, KARIMKUZHI, P.O. KANKOLE,
(VIA) PAYYANNUR, KANNUR DISTRICT.
18 M.GOPALAN
S/O. RAMAN, KARIMKUZHI, P.O. KANKOLE, (VIA)
PAYYANNUR, KANNUR DISTRICT
19 T.V.RAMAKRISHNAN
S/O. KUNHAMBU, KARIMKUZHI, P.O. KANKOLE, (VIA)
PAYYANNUR, KANNUR DISTRICT
20 P.V.KANNAN
S/O. RAMAN, KOOVACHERI, P.O. KANKOLE, (VIA)
PAYYANNUR, KANNUR DISTRICT
WP(C) NO. 19796 OF 2021
3
21 M.KRISHNAN
S/O. CHIRUKANDAN, KARUVIKOTTU, P.O. PAKKAM, (VIA)
PAYYANNUR, KANNUR DISTRICT
22 T.AMBADI
S/O. CHANDAN, THEERTHAMKARA, P.O. PADANAKKAD,
(VIA) PAYYANNUR, KANNUR DISTRICT
23 K.VASU
KUZHICHALIL HOUSE, PUTHOOR P.O., (VIA) VADAKARA,
KOZHIKODE DISTRICT.
24 M.V.KUNHIRAMAN
KUNNATHUVALAPPIL, PUTHILOT, KODAKKAD P.O.,
KASARAGOD DISTRICT.
25 K.BHASKARAN
S/O. KANNAN, KUNIYANGADAN, P.O. KODAKKAD, (VIA)
TRIKARIPUR, KASARAGOD DISTRICT.
26 M.GOVINDAN
MANNIATH VEEDU, P.O. KANDOTH, PAYYANNUR, KANNUR
DISTRICT.
27 O.K.RAGHAVAN
OTHAYOTH KUNIYIL HOUSE, P.O. PUTHUR, VADAKARA,
KOZHIKODE DISTRICT.
28 P.RAGHAVAN
THANAPURAM VALAPPIL, PUTHIYAKANDAM, P.O.
OZHINHAVALAP, NILESWARAM, KASARAGOD DISTRICT.
29 P.KANNAN
S/O. KUNHAMBU, PUTHARIYIL, KOTHOLI, P.O.
PILICODE,KASARAGOD DISTRICT
30 V.KRISHNAN
MALLAKKARA, PILICODE P.O., KASARAGOD DISTRICT.
31 T.V.KANNAN
S/O. AMBADI, ERINHIKEL, P.O. ACHANTHURUTH,
KASARAGOD DISTRICT.
32 K.SREEPUNAN
S/O. KUNHIRAMAN, P.O. KODAKKAD, TRIKARIPUR,
WP(C) NO. 19796 OF 2021
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KASARAGOD DISTRICT.
BY ADVS.
M.SASINDRAN
S.SHYAM KUMAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT DEPARTMENT
OF AGRICULTURE, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF AGRICULTURE
VIKAS BHAVAN, UNIVERSITY OF KERALA, SENATE HOUSE
CAMPUS BUILDING, THIRUVANANTHAPURAM,
KERALA-695 033.
BY ADV. SMT. PARVATHY KOTTOL, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.10.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 19796 OF 2021
5
JUDGMENT
Dated this the 20th day of October, 2021
Spoke.
2. This Court by judgment dated 27.09.2021
ordered that the Writ Petition with exhibits shall be
returned to the petitioner against proper
endorsement, since, the matter pertained to the
Kerala Administrative Tribunal (KAT). The above
order dated 27.09.2021 to the extend of directing the
return of the original Writ Petition is recalled. Hence,
the petitioners are permitted to withdraw the Writ
Petition with liberty to move the Kerala Administrative
Tribunal in accordance with law.
Accordingly, the Writ Petition is dismissed as
withdrawn.
Sd/-
SUNIL THOMAS
JUDGE
SKP/20-10
WP(C) NO. 19796 OF 2021
APPENDIX OF WP(C) 19796/2021
PETITIONERS EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE G.O.(MS)
NO.407/94/A.D. DATED 19.11.1994 ISSUED
BY THE GOVERNMENT.
EXHIBIT P2 A TRUE COPY OF THE ORDER NO.TP(3)-
27980/94 DATED 9.1.1995 OF THE
DIRECTORATE OF AGRICULTURE;
THIRUVANANTHAPURAM.
EXHIBIT P3 A TRUE COPY OF THE LETTER
NO.18062/F1/1998/AGRL. DATED 21.12.2000
ISSUED BY THE IST RESPONDENT.
EXHIBIT P4 A TRUE COPY OF THE JUDGMENT DATED
1.6.2004 IN O.P.NO.33611 OF 2000.
EXHIBIT P5 A TRUE COPY OF THE JUDGMENT DATED
11.1.2007 IN W.A.NO.1726/2004.
EXHIBIT P6 A TRUE COPY OF THE NOTE DATED 9.9.2009
NO.GA/G2/25022/09 (33/09) SHOWING THE
DECISION OF THE IST RESPONDENT.
EXHIBIT P7 A TRUE COPY OF THE INTIMATION
NO.GA/F3/43970/94 DATED 13.12.2009 SENT
BY THE REGISTRAR, KERALA AGRICULTURAL
UNIVERSITY TO THE PRINCIPAL SECRETARY,
AGRICULTURAL (FARMS) DEPARTMENT.
EXHIBIT P8 A TRUE COPY OF THE INTIMATION
NO.29871/AF2/2009/AGRL. ISSUED BY THE
SECRETARY, AGRICULTURAL (FARMS)
DEPARTMENT DATED 16.6.2010.
EXHIBIT P9 A TRUE COPY OF THE JUDGMENT DATED
3.3.2015 IN WPC 8435 OF 2013.
EXHIBIT P10 A TRUE COPY OF THE ORDER IN G.O.(MS)
NO.102/2016/AGRL. DATED 10.2.2016.
EXHIBIT P11 A TRUE COPY OF THE JUDGMENT DATED
WP(C) NO. 19796 OF 2021
15.11.2019 IN WPC NO.26166 OF 2016.
EXHIBIT P12 A TRUE COPY OF THE ORDER IN G.O.(RT)
NO.1019/2020/AGRI DATED 23.12.2020.
EXHIBIT P13 A TRUE COPY OF THE JUDGMENT DATED
28.10.2015 IN WPC NO.13824 OF 2012.
RESPONDENTS' EXHIBITS: NIL
TRUE COPY
P.A.TO JUDGE
