Kerala High Court
M/S.Pearl Hill Builders And ... vs Union Of India on 6 October, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
WP(C) NO. 8708 OF 2021
PETITIONER:
M/S.PEARL HILL BUILDERS AND DEVELOPERS
ARE REPRESENTED BY ITS MANAGING DIRECTOR, MR.ABDUL
NAZAR, PUTHEN PEEDIYAKKAL HOUSE, MOORIYAD P.O.,
CHALAPPURAM-673002.
BY ADVS.
G.CHANDRASEKHAR
SRIN.RAYNOLD FERNANDEZ
S.SREEKUMAR (SR.)
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINISTRY OF LAW AND
JUSTICE, NEW DELHI-110001.
2 GOVERNMENT OF KERALA,
REPRESENTED BY THE SECRETARY, MINISTRY OF LAW,
THIRUVANANTHAPURAM-695001.
3 THE KERALA FINANCIAL CORPORATION,
HEAD OFFICE, VELIYAMBALAM, THIRUVANANTHAPURAM-
695033, REPRESENTED BY ITS MANAGING DIRECTOR 4TH
RESPONDENT.
4 THE MANAGING DIRECTOR,
KERALA FINANCIAL CORPORATION, HEAD OFFICE,
VELLAYAMBALAM, THIRUVANANTHAPURAM-695033.
5 CHIEF MANAGER,
KERALA FINANCIAL CORPORATION BRANCH OFFICE,
MALABAR PALACE, GH ROAD, KOZHIKODE-673001.
6 C.ABDUL MANAF, AGED 51 YEARS
SON OF C.HUSSAIN, RESIDING AT CHOLAMUGHATH HOUSE,
THAZHEKODE WEST. PIN 679 341, THAZHEKODE VILLAGE,
PERINTHALMANNA TALUK, MALAPPURAM DISTRICT, NOW
WOKRING AS CHIEF MANAGER, KERALA FINANCIAL
CORPORATION BRANCH OFFICE, MALABAR PALACE, GH
ROAD, KOZHIKODE 673 001.
7 K.B. PADMADAS
SON OF BALAKRISHNAN, THEERTHAM, KOOLIYATTUVALAPPIL
(HO, PUDUKKAD, VIYYUR P.O., THRISSUR PIN 680 010
8 T.P.SALEEM
SON OF T.V.PUSHPANGATHAN, THASHNATH (H),
CHENTRAPPINI P.O., PIN 680 687
W.P.(C).No.8708/2021
2
9 VARUN P.
SON OF PEETHAMBARAN, HOUSE NO.28/2453,
POTTAMMAL, KUTHIRAVATTAM P.O., CALICUT PIN 673
16.
10 EDWIN JOSEPH
SON OF T.T.JOSEPH, TREASA GRADEN, CHETHIKKULAM,
ELATHUR P.O., PIN 673 303
11 ANIL KUMAR S.
AGE NOT KNOWN, SON OF M.SIVASANKARA PILLAI,
V.P.HOUSE, CHANTHANATHOPPU P.O., KOTTAMKARA
VILLAGE, IN 691 014, KOLLAM TALUK, KOLLAM
DISTRICT
12 PEETHAMBARAN
AGE AND FATHERS NAME NOT KNOW TO THE
PETITIONER, HOUE NO.28/2453, POTTAMMAL,
KUTHIRAVATTAM P.O., CALICUT. PIN 673 16.
BY ADVS.
SRI.M.R.VENUGOPAL
NISHA GEORGE
SMT.DHANYA P.ASHOKAN
GEORGE POONTHOTTAM (SR.)
OTHER PRESENT:
ASGI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.10.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C).No.8708/2021
3
P.V.KUNHIKRISHNAN, J.
--------------------------------
W.P.(C).No.8708 of 2021
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Dated this the 06th day of October, 2021
JUDGMENT
After arguing for some time, the Senior Counsel who
appeared for the petitioner submitted that he may be
allowed to withdraw this writ petition, with liberty to
approach the civil court, challenging all the proceedings
impugned in this writ petition.
Therefore, this writ petition is dismissed as
withdrawn, with liberty to the petitioner to challenge all the
proceedings impugned in this writ petition before the civil
court. All the contentions raised by the petitioner in this
writ petition are left open.
Sd/-
P.V.KUNHIKRISHNAN
JV JUDGE
