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G.Ramachandran Nair vs Attukal Bhagavathy Temple Trust
2021 Latest Caselaw 20906 Ker

Citation : 2021 Latest Caselaw 20906 Ker
Judgement Date : 6 October, 2021

Kerala High Court
G.Ramachandran Nair vs Attukal Bhagavathy Temple Trust on 6 October, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                     THE HONOURABLE MR.JUSTICE K. BABU
    WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                             OP(C) NO. 2304 OF 2017
  AGAINST THE ORDER IN OS 1/1979 OF I ADDITIONAL DISTRICT COURT,
                         TRIVANDRUM, THIRUVANANTHAPURAM
PETITIONER/PETITIONER:

             G.RAMACHANDRAN NAIR
             AGED 81 YEARS
             S/O.DR.A.N.GOPALA PILLAI,
             SANTHI NILAYAM,ATTUKAL,
             THIRUVANANTHAPURAM.
             BY ADV SRI.G.S.REGHUNATH


RESPONDENT/COUNTER PETITIONER:

             ATTUKAL BHAGAVATHY TEMPLE TRUST
             THIRUVANANTHAUPURAM-695121,
             REPRESENTED BY ITS SECRETARY.
             BY ADV SRI.D.KISHORE


     THIS     OP    (CIVIL)       HAVING   COME   UP    FOR    ADMISSION   ON
06.10.2021,        THE    COURT    ON   THE    SAME    DAY    DELIVERED    THE
FOLLOWING:
 O.P(C) No.2304 of 2017
                              2



                          K.BABU, J.
            --------------------------------------
                    O.P(C) No.2304 of 2017
           ---------------------------------------
           Dated this the 6th day of October, 2021
                          JUDGMENT

When the matter was taken up for hearing, the

learned counsel for the petitioner submitted that the

petitioner died and he has no instructions to proceed

further in the matter. The learned counsel further

requested to close the Original Petition. A memo to

that effect has also been filed.

2. The submission of the learned counsel for the

petitioner is recorded.

The Original Petition is closed.

Sd/-

K.BABU, JUDGE KAS APPENDIX OF OP(C) 2304/2017

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE COMPLAINT SENT BY REGISTERED POST BEFORE THE TRUSTEE BOARD DATED 23.12.2016 EXHIBIT P1(A) TRUE COPY OF THE ACKNOWLEDGMENT CARD FOR EXHIBIT-

P1.

EXHIBIT P2 TRUE COPY OF THE I.A.NO.566/2017 IN O.S.1/1979 ON THE FILE OF DISTRICT COURT,THIRUVANANTHAPURAM DATED 29.5.2017 EXHIBIT P3 TRUE COPY OF THE OBJECTI0N TO EXHIBIT-P2 DATED 5.6.2017 FILED BY 1ST RESPONDENT EXHIBIT P4 TRUE COPY OF THE I.A.713/2017 IN O.S.1/1979 ON THE FILE OF FIRST ADDITIONAL DISTRICT COURT-II, THIRUVANANTHAPURAM EXHIBIT P5 TRUE COPY OF THE ORDER DATED 15.06.2017 IN I.A.NO.1682/2017 IN NO.566/2017 IN O.S.1/1979 OF THE ADDITIONAL DISTRICT JUDGE-I, THIRUVANANTHAPURAM.

 
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