P.Ravichandran vs North Malabar Gramin Bank
2021 Latest Caselaw 20785 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
         TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
                         WP(C) NO. 4508 OF 2010
PETITIONERS:

     1       P.RAVICHANDRAN, CLERK-CUM-CASHIER
             DELAMPADI BRANCH, KASARAGOD DISTRICT.

     2       K.V.BHASKARAN, CLERK-CUM-CASHIER
             UDINOOR BRANCH, KASARAGOD DISTRICT.

     3       E.SUKUMARAN NAIR, CLERK-CUM-CASHIER
             ADOOR BRANCH, KASARAGOD DISTRICT.

             BY ADVS.
                 SRI.M.SASINDRAN
                 SRI.K.SHIJITHRAJ



RESPONDENTS:

     1       NORTH MALABAR GRAMIN BANK, KANNUR
             REPRESENTED BY ITS CHAIRMAN.

     2       VRINDA.R, OFFICER SCALE-I
             NORTH MALABAR GRAMIN BANK,KOLLAM BRANCH,
             KOLLAM DISTRICT.

     3       JOSEPH.T.M, OFFICER SCALE-I
             NORTH MALABAR GRAMIN BANK,
             MUNDAKKAYAM BRANCH,
             PATHANAMTHITTA DISTRICT.

     4       ABRAHAM.A.F, OFFICER SCALE-I
             NORTH MALABAR GRAMIN BANK,
             KANHIRAPPALLY BRANCH,
             KOTTAYAM DISTRICT.
 WP(C) NO. 4508 OF 2010        ..2..

         SRI.K.M.ANEESH
             SRI.SHASHANK DEVAN,SC FOR R1
             SRI.P.V.MOHANAN, R2 TO 4


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 05.10.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 4508 OF 2010         ..3..




                         JUDGMENT

The learned Counsel for the petitioners submits that

the writ petition has become infructuous. Accordingly, the

writ petition is dismissed as infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB/05/10/2021