C Son Paper Mills Pvt. Ltd vs Ansal Issac
2021 Latest Caselaw 20767 Ker

Con.Case(C) No.668/2021                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
              Tuesday, the 5th day of October 2021 / 13th Aswina, 1943
              CONTEMPT CASE(C) NO. 668 OF 2021(S) IN WP(C) 20102/2019
       PETITIONER/PETITIONER IN WP:

                 C SON PAPER MILLS PVT. LTD.,

                 (FORMERLY KNOWN AS GRAMOX PAPER AND BOARDS LTD.),

                 REPRESENTED BY ITS MANAGING DIRECTOR, M.C. JOSEPH,

                 AGED 58 YEARS, SON OF JOSEPH CHACKO, PUTHUPPADY P.O.,

                 MUVATTUPUZHA - 686 673.

            BY ADVS. M/S.P.B.SAHASRANAMAN & T.S.HARIKUMAR.
       RESPONDENT/RESPONDENT 1 IN WP:

                 ANSAL ISSAC, SECRETARY, KOTHAMANGALAM MUNICIPALITY,

                 MUNICIPAL OFFICE, KOTHAMANGALAM - 686 691.

            SRI.JOICE GEORGE, STANDING COUNSEL FOR RESPONDENT.


        This Contempt of court case (civil) having come up for orders on
   05.10.2021, the court on the same day passed the following:
                                      ORDER

The learned counsel for the respondent submits that 07/10/2021 has

been fixed by his client to enforce the directions in the judgment with

police help.

List this case, therefore, on 12/10/2021.

Sd/- DEVAN RAMACHANDRAN JUDGE

05-10-2021 /True Copy/ Assistant Registrar