The Manager, St. George'S Mount ... vs State Of Kerala
2021 Latest Caselaw 20714 Ker

WP(C) NO. 12720 OF 2021      1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
                    WP(C) NO. 12720 OF 2021
PETITIONER/S:

          THE MANAGER, ST. GEORGE'S MOUNT HIGH SCHOOL,
          KAIPATTOOR, KAIPATTOOR.P.O, PATHANAMTHITTA-689648.
          (JOHN JOHNSON,S/O.K.M.JOHN, KEEPPALLIL PUTHEN VEEDU,
          KUDASSANADU.P.O,
          ALAPPUZHA-689512.

          BY ADV S.SUBHASH CHAND


RESPONDENT/S:

    1     STATE OF KERALA,
          REPRESENTED BY SECRETARY TO GOVERNMENT,
          DEPARTMENT OF GENERAL EDUCATION, GOVERNMENT
          SECRETARIAT,
          THIRUVANANTHAPURAM-695001.

    2     THE DIRECTOR OF GENERAL EDUCATION
          (FORMERLY DIRECTOR OF PUBLIC INSTRUCTIONS),OFFICE OF
          THE DIRECTOR OF GENERAL EDUCATION,
          THIRUVANANTHAPURAM-695001.

    3     THE DEPUTY DIRECTOR (EDUCATION),
          OFFICE OF THE DEPUTY DIRECTOR(EDUCATION),
          PATHANAMTHITTA AT THIRUVALLA-689101.

    4     THE DISTRICT EDUCATIONAL OFFICER,
          OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
          PATHANAMTHITTA-689101.

    5     DHANYA RAJENDRAN,
          W/O.G.HARIKRISHNAN, UPPER PRIMARY SCHOOL ASSISTANT,
          ST.GEORGE'S MOUNT HIGH SCHOOL, KAIPAPTTOOR.P.O,
          PATHANAMTHITTA-689648.

          SMT NISHA BOSE, SR GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12720 OF 2021               2

                                   JUDGMENT

When this matter was taken up, Sri.Subhash Chand, the learned counsel

appearing for the petitioner very fairly submitted that the matter is covered

against the petitioner in view of the judgment of this Court in Nair Service

Society, Ktym and Ors. v. Government of Kerala and Ors. [2015 (2) KLT

625] and the learned counsel requested that the writ petition be dismissed in

view of the above.

This writ petition will stand dismissed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE DSV

APPENDIX OF WP(C) 12720/2021

PETITIONER (S) EXHIBITS:

Exhibit P1 TRUE COPY OF THE SAID GOVERNMENT ORDER BEARING GO(P)NO.317/2005/G.EDN DATED 17.08.2005 ISSUED BY RESPONDENT NO.1.

Exhibit P2 TRUE COPY OF THE SAID GOVERNMENT ORDER BEARING GO(P)NO.199/11/G.EDN.DATED 01.10.2011 THUS ISSSUED BY RESPONDENT NO.1.

Exhibit P3 TRUE COPY OF THE SAID GOVERNMENT ORDER BEARING G.O.(P)NO.10/10/G.EDN.DATED 12.01.2010 THUS ISSUED BY RESPONDENT NO.1.

Exhibit P4 TRUE COPY OF SAID GOVERNMENT ORDER BEARING NO.60930/J2/11/G.EDN.DATED 25.10.2011 ISSUED BY RESPONDENT NO.1.

Exhibit P5 TRUE COPY OF THE SAID JUDGMENT DATED 12.03.2019 PASSED BY THIS HON'BLE COURT IN W.P(C)NO.7365/2019.

Exhibit P6 TRUE COPY OF THE SAID GOVERNMENT ORDER BEARING NO.GO.NO.3197/2019/G.EDN.DATED 07.08.2019 ISSUED BY RESPONDENT NO.1.

Exhibit P7 TRUE COPY OF THE ABOVE GOVERNMENT CIRCULAR NO.100/J2/2017/G.EDN.DATED 11.09.2018.

Exhibit P8 TRUE COPY OF THE GOVERNMENT ORDER NO.135/2019/G.EDN.DATED 31.08.2019 BY WHICH THE GOVERNMENT CIRCULAR.

Exhibit P9 TRUE COPY OF THE ORDER BEARING NO.B6/2888/2019 DATED 06.03.2020.

Exhibit P10 TRUE COPY OF THE SAID JUDGMENT DATED 2/11/2020 THUS PASSED BY THE THIS HON'BLE COURT IN W.P.(C)NO.23401 OF 2020.

Exhibit P11 TRUE COPY OF THE SAID ORDER BEARING GO(RT)NO.2859/2017/G.EDN.DATED 19/8/2017.

Exhibit P12 TRUE COPY OF THE GOVERNMENT ORDER BEARING GO(P)NO.2054/2021/G.EDN.DATED 3/3/2021.

RESPONDENT (S) EXHIBITS: NIL