Anas .S vs State Of Kerala
2021 Latest Caselaw 20689 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
                        WP(C) NO. 16639 OF 2020
PETITIONER:

          ANAS .S
          AGED 18 YEARS
          S/O.SHAHUL HAMEED O.M., HOUSE NO.41/803, OODUMALA
          HOUSE, KUTTANS LANE, PULLEPPADY, ERNAKULAM DISTRICT.

          BY ADV C.M.MOHAMMED IQUABAL



RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO THE HIGHER EDUCATION
          DEPARTMENT,
          GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM,
          PIN-695001.

    2     THE COMMISSIONER FOR ENTRANCE EXAMINATION KERALA,
          OFFICE OF THE COMMISSIONER FOR ENTRANCE EXAMINATION,
          THIRUVANANTHAPURAM, PIN-695001.

    3     THE TAHSILDAR, KANAYANNUR TALUK OFFICE,
          ERNAKULAM P.O., ERNAKULAM DISTRICT, PIN-682011.

          BY ADV SRI.V.MANU, SENIOR GOVERNMENT PLEADER



    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, ALONG WITH WP(C).508/2020, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C)Nos. 16639 & 508 of 2020

                                   2



           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
                      WP(C) NO. 508 OF 2020


PETITIONER:



           SHAHUL HAMEED O.M.
           AGED 46 YEARS
           S/O. MOHAMMED ISMAIL O.A.,
           41/803, OODUMALA HOUSE,
           KUTTANS LANE,
           PULLEPPADY,
           ERNAKULAM DISTRICT.

           BY ADVS.
           C.M.MOHAMMED IQUABAL
           ANJALI G.KRISHNAN
           N.S.SOUMYA MOL
           P.ABDUL NISHAD



RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY THE SECRETARY TO THE REVENUE
           DEPARTMENT,
           GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM - 695 001.

    2      THE TAHSILDAR
           KANAYANNUR TALUK OFFICE,
           POST ERNAKULAM,
           ERNAKULAM DISTRICT,
           PIN - 682 011.

    3      THE VILLAGE OFFICER
           ERNAKULAM VILLAGE,
           KANAYANNUR TALUK,
           POST ERNAKULAM,
 WP(C)Nos. 16639 & 508 of 2020

                                  3

            ERNAKULAM DISTRICT,
            PIN - 682 011.

            BY ADV SRI.V.MANU, SENIOR GOVERNMENT PLEADER




     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 05.10.2021, ALONG WITH WP(C).16639/2020, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)Nos. 16639 & 508 of 2020

                                4




                  P.V.KUNHIKRISHNAN, J
            -------------------------------
           W.P.(C)Nos.16639 and 508 of 2020
           --------------------------------
         Dated this the 05th day of October 2021

                           JUDGMENT

The learned counsel appearing for the

petitioners in both these writ petitions want to

withdraw these writ petitions with liberty to raise

all the contentions again at the appropriate stage.

Therefore, these Writ petitions are dismissed

as withdrawn with liberty to raise the point that

raised in these writ petitions at the appropriate

stage.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM