Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

P.J.Sibi vs The Circle Inspector Of Police
2021 Latest Caselaw 20565 Ker

Citation : 2021 Latest Caselaw 20565 Ker
Judgement Date : 1 October, 2021

Kerala High Court
P.J.Sibi vs The Circle Inspector Of Police on 1 October, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
         FRIDAY, THE 1ST DAY OF OCTOBER 2021 / 9TH ASWINA, 1943
                          WP(C) NO. 16328 OF 2021
PETITIONERS:

     1      P.J.SIBI, S/O JOSEPH, PAINADATH HOUSE,
            CHERIVAPPASSERY, NEDUMMBASSERY P.O,
            ALUVA, ERNAKULAM-683585.

     2      SIN SURESH, W/O LATE A.V.SURESH, AMBATTU HOUSE,
            MANJAPRA, ALUVA, ERNAKULAM-683581.

            BY ADV SAJEEV KUMAR K.GOPAL


RESPONDENTS:

     1      THE CIRCLE INSPECTOR OF POLICE
            DEVIKULAM POLICE STATION,
            MUNNAR-685613.

     2      THE SUB INSPECTOR OF POLICE
            DEVIKULAM POLICE STATION, MUNNAR-685613.

     3      MAYAKRISHNAN S.P., AGED 61 YEARS
            S/O LATE PERUMAL, DOOR NO.VGP/VIT/117,
            KOVILOOR P.O, IDUKKI-685615.

     4      POTHUMANI, W/O S.P.MAYAKRISHNAN,
            DOOR NO.VGP/VIT/117,
            KOVILOOR P.O, IDUKKI-685615.

            BY ADVS.
            P.RAMAKRISHNAN
            PREETHI RAMAKRISHNAN (P-212)
            T.C.KRISHNA
            C.ANIL KUMAR
            ASHA K.SHENOY

            SRI.E C BINEESH - G P
 WPC 16328/21
                                        2

      THIS     WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION      ON   01.10.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WPC 16328/21
                                     3




                              JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw this writ petition with

liberty to approach this Court again

appropriately.

This request is granted; consequently, this

writ petition is dismissed as having been

withdrawn, reserving liberty to the petitioner to

approach this Court again.

Sd/-

RR                                       DEVAN RAMACHANDRAN
                                                  JUDGE
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter