K.Sridharan Thampi vs Ashraff Khan
2021 Latest Caselaw 20564 Ker

OP(C) No.2573/2019                                 1/1




                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT
                           THE HONOURABLE MR. JUSTICE SATHISH NINAN
                     Friday, the 1st day of October 2021 / 9th Aswina, 1943

                                    OP(C) NO. 2573 OF 2019


OS 1423/2017 OF PRINCIPAL MUNSIFF COURT,THIRUVANANTHAPURAM

   PETITIONER/ DEFENDANT:

          K.SRIDHARAN THAMPI AGED 71 YEARS, 2ND FLOOR, GKN TOWERS, VANCHIYOOR
          P.O., THIRUVANANTHAPURAM - 695 035

        BY ADVS.K.SRIDHARAN THAMPI(Party-In-Person),SRI.S.SREEDEV,SMT.NITHYA
        VIJAYAN,SMT.MINIKUMARY M.V.,SRI.P.K.SATHEES KUMAR,SMT.MANEESHA KUMAR,
         `
   RESPONDENT/ PLAINTIFF:

          ASHRAFF KHAN S/O. ALI AKBAR, FATHIMA MANDIRAM, VALIYAVELI P.O.,
          THIRUVANANTHAPURAM - 695 021

        BY ADVS.SRI.S.JUSTUS,SRI.U.V.DEEPU,



        This Op (civil) having come up for orders on 01-10-2021 upon
   perusing the letter dated 06-08-2021 of the III Additional Munsiff.
   Thiruvananthapuram and this court's judgment dated 10-02-2020 in the
   OP(C), the court on the same day passed the following.

                                            O R D E R

Time extended as sought for.

Sd/- SATHISH NINAN JUDGE

01-10-2021 /True Copy/ Assistant Registrar