Aasma Techno Products (P) Ltd vs The Reserve Bank Of India
2021 Latest Caselaw 20519 Ker

WP(C) NO. 28423 OF 2013                1



                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                  THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

            FRIDAY, THE 1ST DAY OF OCTOBER 2021 / 9TH ASWINA, 1943

                             WP(C) NO. 28423 OF 2013

PETITIONER/S:

               AASMA TECHNO PRODUCTS (P) LTD.
               MAMANGALAM CHURCH ROAD, MAMANGALAM, ERNAKULAM, REPRESENTED
               BY ITS MANAGING DIRECTOR, T.MOHAMMED ASHRAF.

               BY ADVS.
               SRI.R.V.SUJIT KUMAR
               SRI.V.A.ABDUL JALEEL



RESPONDENT/S:

      1        THE RESERVE BANK OF INDIA
               REPRESENTED BY ITS GOVERNOR, CENTRAL OFFICE, MUMBAI- 400
               001, HAVING ITS REGIONAL OFFICE AT ERNAKULAM NORTH, KOCHI-
               682018.

      2        THE ORIENTAL BANK OF COMMERCE
               REPRESENTED BY ITS CHAIRMAN AND CHIEF MANAGING DIRECTOR,
               HEAD OFFICE, E BLOCK, CONNAUGHT PLACE, NEW DELHI-110001.

               ADDRESS OF R2 IS CORRECTED AS
               THE ORIENTAL BANK OF COMMERCE, REPRESENTED BY ITS CHAIRMAN
               AND CHIEF MANAGING DIRECTOR, HEADQUARTERS AND CORPORATE
               OFFICE AT PLOT NO.5, INSTITUTIONAL AREA, GURGAON HARYANA
               122001

      3        THE REGIONAL MANAGER
               ORIENTAL BANK OF COMMERCE, 1ST AND 2ND FLOOR, 100 MOSQUE
               ROAD, FRAZER TOWN, BANGLORE, KARNATAKA-560005.

      4        THE BRANCH MANAGER
               ORIENTAL BANK OF COMMERCE, M.G.ROAD BRANCH, IYYATTIL
               JUNCTION,NEAR COLLEGE GROUND JUNCTION,ERNAKULAM- 682011.

               BY ADV SRI.SAJI.P.JOSEPH

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION               ON
01.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 28423 OF 2013                 2


                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
                     W.P.(C.) No.28423 of 2013
                    --------------------------------------
               Dated this the 1st day of October, 2021


                                   JUDGMENT

When this writ petition came up in the defect list on

27.9.2021, there was no representation. Therefore, this case

was posted today in the defect list. Today also, there is no

representation. Probably, there may not be any surviving

grievance to the petitioner.

Therefore, this writ petition is dismissed for non-

prosecution.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS