Naufal A vs The Nilambur Co-Operative Urban ...
2021 Latest Caselaw 20458 Ker

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT

                         THE HONOURABLE MR. JUSTICE AMIT RAWAL

                 FRIDAY, THE 1ST DAY OF OCTOBER 2021 / 9TH ASWINA, 1943

                                WP(C) NO. 18129 OF 2020

PETITIONER/S:
                NAUFAL A.
                AGED 28 YEARS
                S/O. ABDURAHMAN, AMBALAN HOUSE, VALLAPPUZHA, IYYAMMADA, NILAMBUR R.S,
                NILAMBUR TALUK, MALAPPURAM DISTRICT.

                BY ADVS.
                P.SAMSUDIN
                M.ANUROOP


RESPONDENT/S:

      1         THE NILAMBUR CO-OPERATIVE URBAN BANK LTD
                REPRESENTED BY ITS GENERAL MANAGER, NILAMBUR - 679329, MALAPPURAM
                DISTRICT.

      2         THE GENERAL MANAGER,
                NILAMBUR CO-OPERATIVE URBAN BANK LTD, NILAMBUR - 679329, MALAPPURAM
                DISTRICT.

      3         THE CHAIRMAN
                NILAMBUR CO-OPERATIVE URBAN BANK LTD, NILAMBUR - 679329, MALAPPURAM
                DISTRICT.

      4         THE JOINT REGISTRAR
                CO-OPERATIVE SOCIETIES, MANJERI - 676121, MALAPPURAM DISTRICT.

      5         AUTHORISED AGENCY TO CONDUCT SELECTION OF PEIONS,
                THE NILAMBUR CO-OPERATIVE URBAN BANK LTD, NILAMBUR - 679329,
                MALAPPURAM DISTRICT.

      6         SREEJA CHANDRAN
                (MUNICIPAL COUNCILOR), W/O. CHANDRAN, CHEMBAKASSERI HOUSE,
                NALLAMTHANNI, MUTHEERI, NILAMBUR - 679330, MALAPPURAM DISTRICT.

      7         RAJESH
                S/O. KUNHIRAMAN, SINDOORA NIVAS, ARUVAKODE P O, 679329, KALLEMPADAM,
                MALAPPURAM DISTRICT.

      8         YOOSAF K
                KALIMADATHIL HOUSE, CHANDAKUNNU, P O CHANDAKUNNU - 679329, MALAPPURAM
                DISTRICT.
 WP(C) NO. 18129 OF 2020

                                         2

     9      SHAJAHAN
            S/O. ASHRAF, PAYIMPADAM HOUSE, NILAMBUR P O - 679329,
            CHERUVATHUKUNNU, MALAPPURAM DISTRICT.

     10     SULAIKA T
            W/O. NOUSHADALI, THADATHIL HOUSE, RAMANKUTH P O - 679329,
            NILAMBUR, MALAPPURAM DISTRICT,

     11     ANEESH
            S/O. CHANDRAN, THOTTASERI HOUSE, KARULAI P O, 679344,
            KARLIKODE, MALAPPURAM DISTRICT.

     12     SAFEERJAN
            ERUVATH HOUSE, THODIYAPPULAM, CHEMBRASSERI P O - 679327,
            NILAMBUR TALUK, MALAPPURAM DISTRICT.

     13     DEVARAJAN
            S/O. GANGADHARAN CHELAKKADAN HOUSE, ERANJIMANGAD P O, 679343,
            NAMBOORIPOTTI, AKAMPADAM, NILAMBUR TALUK, MALAPPURAM DISTRICT.

     14     JOODI THOMAS
            S/O.K. THOMAS, KAKKAMKOTTIL HOUSE, MANIMOOLI P O - 679333,
            VARAKKULAM, VAZHIKKADAVU, NILAMBUR TALUK, MALAPPURAM DISTRICT.

     15     SHARAFUDHEEN
            MOORKAN HOUSE, CHANDAKUNNU, NEDUMUNDAKKUNNU, NILAMBUR,
            MALAPPURAM DISTRICT, PIN - 679329.

            BY ADVS.
            SRI.P.RAVINDRAN (SR.)
            SMT.LAKSHMI RAMADAS
            GOVERNMENT PLEADER
            SRI.JACOB CHACKO
            SRI.P.K.SOYUZ
            SRI.SHIBU JOSEPH
            SRI.SREEDHAR RAVINDRAN
            SRI.C.A.JOJO
            SRI.E.V.BABYCHAN


OTHER PRESENT:

            GP SRI JIMMY GEORGE


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 01.10.2021,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18129 OF 2020

                                   3




                          JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw the writ petition. Permission is granted. Accordingly,

this writ petition is dismissed as withdrawn.

Sd/-

sab                                        AMIT RAWAL

                                                JUDGE