P.Prasannan And Others vs State Of Kerala & Another
2021 Latest Caselaw 20457 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

   FRIDAY, THE 1ST DAY OF OCTOBER 2021 / 9TH ASWINA, 1943

                   WP(C) NO. 27258 OF 2011

PETITIONERS:


    1     P.PRASANNAN
          PROTECTION MAZDOOR,
          STATE FARMING CORPORATION OF KERALA LTD.
          KUMARAMKUDY.P.O., KOLLAM.
    2     R. RAJENDRAN
          PROTECTION MAZDOOR,
          STATE FARMING CORPORATION OF KERALA LTD.
          KUMARAMKUDY.P.O., KOLLAM.
    3     S. ASHARAFFUDEEN
          PROTECTION MAZDOOR,
          STATE FARMING CORPORATION OF KERALA LTD.
          KUMARAMKUDY.P.O., KOLLAM.
    4     R. RAVEENDRAN NAIR
          PROTECTION MAZDOOR,
          STATE FARMING CORPORATION OF KERALA LTD.
          KUMARAMKUDY.P.O., KOLLAM.
    5     N.BASHEER
          PROTECTION MAZDOOR,
          STATE FARMING CORPORATION OF KERALA LTD.
          KUMARAMKUDY.P.O., KOLLAM.
    6     M.M.SHAHJAHAN
          PROTECTION MAZDOOR,
          STATE FARMING CORPORATION OF KERALA LTD.
          KUMARAMKUDY.P.O., KOLLAM.
    7     T.N. MOHAMMED HANEEFA
          PROTECTION MAZDOOR,
 W.P.(C) No.27258/11
                                 -:2:-

              STATE FARMING CORPORATION OF KERALA LTD.
              KUMARAMKUDY.P.O., KOLLAM.
      8       P.N.SADANANDAN
              PROTECTION MAZDOOR,
              STATE FARMING CORPORATION OF KERALA LTD.
              KUMARAMKUDY.P.O., KOLLAM.
      9       MOHAMMED HUSSAIN
              PROTECTION MAZDOOR,
              STATE FARMING CORPORATION OF KERALA LTD.
              KUMARAMKUDY.P.O., KOLLAM.
              BY ADVS.
              SMT.A.K.PREETHA
              SRI.C.ANIL KUMAR


RESPONDENTS:

      1       STATE OF KERALA
              REP. BY SECRETARY TO GOVERNMENT,
              AGRICULTURE(PU) DEPARTMENT,
              THIRUVANANTHAPURAM.
      2       THE STATE FARMING CORPORATION OF KERALA
              LTD.,
              FARM HOUSE, P.B.NO.13,
              VETTITHITTA.P.O., (VIA) ALIMUKKU,
              PUNALUR, KOLLAM
              REPRESENTED BY ITS MANAGING DIRECTOR.
              BY ADVS.
              ADV.JUSTIN JACOB, SR. GOVERNMENT PLEADER
              SRI.DENIZEN KOMATH, SC, STATE FARMING CORPORATION
              OF KERALA LIMITED




     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 01.10.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.27258/11
                                         -:3:-



                         BECHU KURIAN THOMAS, J.
                         -----------------------------------------
                            W.P.(C) No.27258 of 2011
                         ----------------------------------------
                      Dated this the 1st day of October, 2021

                                    JUDGMENT

Adv.Denizen Komath, learned Standing Counsel for the second

respondent submitted that this writ petition has become infructuous

since the reliefs sought for by the writ petitioners have already been

granted by the respondents.

Recording the aforesaid submission, this writ petition is

dismissed as infructuous.

Sd/-

                                            BECHU KURIAN THOMAS
                                                  JUDGE
vps


                                /True Copy/                    PS to Judge