Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

K.S.Balaraman vs Union Of India
2021 Latest Caselaw 20452 Ker

Citation : 2021 Latest Caselaw 20452 Ker
Judgement Date : 1 October, 2021

Kerala High Court
K.S.Balaraman vs Union Of India on 1 October, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
        FRIDAY, THE 1ST DAY OF OCTOBER 2021 / 9TH ASWINA, 1943
                        WP(C) NO. 27251 OF 2020
PETITIONERS :

    1       K.S.BALARAMAN,
            AGED 58 YEARS,
            S/O. SANKARANKUTTY GUPTAN, ASWATHY,
            THRIPPALMUNDA P.O, PARASSERY, KONGAD,
            PALAKKAD-678 631

    2       SATHEESAN K,
            AGED 53 YEARS,
            S/O. SREEDHARAN NAIR, SREELAKSHMI KRIPA,
            VTC, LAKKIDI-PERUR-I, P.O. MANGALAM,
            OTTAPPALAM, PALAKKAD-679 301

    3       JAYARAJAN P,
            AGED 56 YEARS,
            S/O. SANKARANARAYANAN P.M, PRANAVAM,
            MANGALAMKUNNU, KATTUKULAM P.O,
            SREEKRISHNAPURAM-II, KATTUKULAM,
            PALAKKAD-679 514

            BY ADVS.
            GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
            SRI.P.J.JOE PAUL
            SRI.MANU SRINATH



RESPONDENTS :

    1       UNION OF INDIA,
            REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
            MINISTRY OF DEFENCE, GOVERNMENT OF INDIA,
            SOUTH BLOCK, NEW DELHI-110 001

    2       DIRECTORATE GENERAL RESETTLEMENT,
            REPRESENTED BY THE DIRECTOR GENERAL,
            MINISTRY OF DEFENCE, GOVERNMENT OF INDIA,
            WEST BLOCK - IV, R.K.PURAM, NEW DELHI - 110 066.
 WP(C) NO. 27251 OF 2020
                               2



    3.    BHARATH SANCHAR NIGAM LTD.,
          REP. BY ITS CHIEF GENERAL MANAGER (KERALA CIRCLE),
          P.M.G. JUNCTION, THIRUVANANTHAPURAM-695003

    4     GENERAL MANAGER (TELECOM),
          BHARATH SANCHAR NIGAM LTD.,
          OFFICE OF THE GENERAL MANAGER (TELECOM),
          T.B. ROAD, PALAKKAD-678 014

    5     ASSISTANT GENERAL MANAGER
          BHARATH SANCHAR NIGAM LTD.,
          OFFICE OF THE GENERAL MANAGER (TELECOM),
          T.B.ROAD, PALAKKAD-678 014

    6     GEORGE THOMAS PUTHENVEETTIL,
          SECURITY AGENCY , REPRESENTED BY ITS PROPRIETOR
          COL.GEORGE THOMAS PUTHENVEETTIL,
          T.C. 24/1627, OPP. GOVT. L.P.S.
          METTUKADA, THYCADU P.O,
          THIRUVANANTHAPURAM-695 014

          R1 & R2 BY SRI.P.VIJAYAKUMAR, ASG

          R3 TO R5 BY ADV SRI.SAJI VARGHESE, SC

          BY SRI.MATHEWS K.PHILIP, SC



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27251 OF 2020
                                  3

                 BECHU KURIAN THOMAS, J.
               =-=-=-=-=-=-=-=-=-=-=-=-=-=
                 W.P.(C).No.27251 of 2020
               =-=-=-=-=-=-=-=-=-=-=-=-=-=
            Dated this the 1st day of October, 2021


                            JUDGMENT

The learned counsel for the petitioners submit that the

matter has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter