Ullas.V.B vs Resmi
2021 Latest Caselaw 23805 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                  &
             THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
TUESDAY, THE 30TH DAY OF NOVEMBER 2021 / 9TH AGRAHAYANA, 1943
                     MAT.APPEAL NO.43 OF 2017
 AGAINST THE ORDER/JUDGMENT IN OP 1218/2014 OF FAMILY COURT,
                             THRISSUR
APPELLANT/PETITIONER:

         ULLAS.V.B
         AGED 36 YEARS,
         S/O.VILAKKAPPADI BHASKARAN,
         KIZHAKKUMURI.P.O., PERINGOTTUKARA,
         THRISSUR-680 571.

         BY ADV SRI.E.M.MURUGAN



RESPONDENT/RESPONDENT:

         RESMI
         AGED 29 YEARS
         D/O.PERAMANGALATH SANKARAN,OLLUR DESOM,
         MARATHAKKARA.P.O., THRISSUR-680 306.

         BY ADVS.
         SMT.R.RAJITHA
         SRI.SANTHOSH P.PODUVAL
         SMT.VINAYA V.NAIR
         SRI.VYSAKH VIJAYAN




     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
30.11.2021,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 Mat.Appeal No.43 of 2017                2


                     A.MUHAMED MUSTAQUE &
                         SOPHY THOMAS, JJ.
                   ------------------------------------
                       Mat. Appeal No.43 of 2017
                   ------------------------------------
            Dated this the 30th day of November, 2021


                           JUDGMENT

A.Muhamed Mustaque, J.

It is submitted that the matter is settled out of court.

In view of the above submission, this appeal is dismissed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE

smp