Leo Tourism & Lifespace ... vs Authorized Officer
2021 Latest Caselaw 23797 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

               THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

       TUESDAY, THE 30TH DAY OF NOVEMBER 2021 / 9TH AGRAHAYANA, 1943

                            OP (DRT) NO. 268 OF 2021

 AGAINST THE ORDER/JUDGMENT IN SA 187/2021 OF DEBT RECOVERY TRIBUNAL,

                                    ERNAKULAM

PETITIONER:

              LEO TOURISM & LIFESPACE DEVELOPERS PVT LTD (BORROWER)
              LEO GROUP, 41/2210, VEEKSHANAM ROAD, ERNAKULAM-682018,
              REPRESENTED BY ITS DIRECTOR ABEL P GEORGE
              BY ADVS.
              MANSOOR.B.H.
              SAKEENA BEEGUM


RESPONDENTS:

       1      AUTHORIZED OFFICER
              CSB BANK, FORMERLY KNOWN AS THE CATHOLIC SYRIAN BANK
              LIMITED, ASSET RECOVERY BRANCH, RAVIPURAM,
              ERNAKULAM-682 001.
       2      PRESIDING OFFICER,
              DEBT RECOVERY TRIBUNAL-1,
              PANAMPALLY NAGAR, KOCHI-682036,
              BY ADV MADHU RADHAKRISHNAN



THIS   OP   (DEBT   RECOVERY   TRIBUNAL)   HAVING   COME   UP   FOR   ADMISSION   ON

30.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (DRT) NO. 268 OF 2021
                                       2



                       BECHU KURIAN THOMAS, J
                      ==========================
                          O.P.(DRT) No.268 of 2021
                       ---------------------------------------
                 Dated this the 30 th day of November, 2021

                                 JUDGMENT

The learned counsel for the petitioner seeks permission

to withdraw this original petition with liberty to file a

fresh one.

2. Permission is granted and the original petition is

dismissed as withdrawn.

Sd/-

BECHU KURIAN THOMAS, JUDGE

AMV/30/11//2021