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Noordheen Shah vs The Authorized Officer
2021 Latest Caselaw 23785 Ker

Citation : 2021 Latest Caselaw 23785 Ker
Judgement Date : 30 November, 2021

Kerala High Court
Noordheen Shah vs The Authorized Officer on 30 November, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
   TUESDAY, THE 30TH DAY OF NOVEMBER 2021 / 9TH AGRAHAYANA, 1943
                       WP(C) NO. 26143 OF 2021
PETITIONER :

          NOORDHEEN SHAH,
          AGED 51 YEARS,
          S/O. KUNJUMON, AMBALATH HOUSE, THALIKULAM P. O.,
          CHAVAKKAD TALUK, THRISSUR DISTRICT - 680 569.

          BY ADV E.A.BIJUMON



RESPONDENT :

          THE AUTHORIZED OFFICER ,
          THE SOUTH INDIAN BANK LTD.,
          REGIONAL OFFICE,
          SOUTH ROUND, THRISSUR - 680 001.

          BY ADVS. SRI.P.JACOB MATHEW

                     SRI.SUNIL SHANKER, SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26143 OF 2021
                                 2


                 BECHU KURIAN THOMAS, J.
               =-=-=-=-=-=-=-=-=-=-=-=-=-=
                  W.P.(C) No.26143 of 2021
               =-=-=-=-=-=-=-=-=-=-=-=-=-=
          Dated this the 30th day of November, 2021


                              JUDGMENT

Adv.Sunil Shankar, the learned counsel for the respondent

submits that pursuant to Ext.P8 sale notice, no bidders have turned

up.

Accordingly, this writ petition is closed reserving the

liberty of the petitioner to raise all the contentions before the

appropriate forum.

Sd/-

BECHU KURIAN THOMAS, JUDGE RKM WP(C) NO. 26143 OF 2021

APPENDIX OF WP(C) 26143/2021

PETITIONER'S EXHIBITS :

Exhibit P1 TRUE COPY OF THE JUDGMENT IN WP(C) NO.10186/2018 DATED 27.04.2018.

Exhibit P2 TRUE COPY OF THE JUDGMENT IN WP(C) NO.8662/2018 DATED 25.03.2018.

Exhibit P3 TRUE COPY OF THE SALE NOTICE DATED 22.07.2020.

Exhibit P4 TRUE COPY OF THE CASE STATUS OF S.A.NO.210/2020 OF DEBT RECOVERY TRIBUNAL - II, ERNAKULAM.

Exhibit P5 TRUE COPY OF THE VALUATION REPORT DATED 14.09.2020.

Exhibit P6 TRUE COPY OF THE ONE TIME SETTLEMENT PROPOSAL DATED 24.09.2021.

Exhibit P7 TRUE COPY OF THE JUDGMENT IN WP(C) NO.17029/2021 DATED 02.11.2021.

Exhibit P8 TRUE COPY OF THE SALE NOTICE DATED 10.11.2021.

 
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