Citation : 2021 Latest Caselaw 23706 Ker
Judgement Date : 30 November, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 30TH DAY OF NOVEMBER 2021 / 9TH AGRAHAYANA, 1943
WP(C) NO. 20059 OF 2021
PETITIONER:
RAJAN VARGHESE,
AGED 63 YEARS
S/O. VARGHESE, ERAVIMANGALATH HOUSE, KALVARI MOUNT
KARA, THANKAMANY VILLAGE, 8TH MILE IDUKKI TALUK.
BY ADVS.
LIJI.J.VADAKEDOM
TOM E. JACOB
JOICE GEORGE
RESPONDENTS:
1 THE DIRECTOR,
LOCAL FUND AUDIT DEPARTMENT, VIKAS BHAVAN,
THIRUVANANTHAPURAM-695 003
2 SENIOR DEPUTY DIRECTOR LOCAL FUND,
IDUKKI DISTRICT AUDIT OFFICE, IDUKKI, PIN-685 584
3 THE SECRETARY,
VANDANMEDU GRAMA PANCHAYAT, VANDANMEDU GRAMA PANCHAYAT
OFFICE, VANDANMEDU GRAMA PANCHAYAT OFFICE, VANDANMEDU
P.O, IDUKKI DISTRICT, PIN-685 551
4 THE VANDANMEDU GRAMA PANCHAYAT,
REPREESENTED BY ITS SECRETARY, VANDANMEDU GRAMA
PANCHAYAT , VANDANMEDU GRAMA PANCHAYAT OFFICE,
VANDANMEDU P.O, IDUKKI DISTRICT, PIN-685 551
5 THE VILLAGE OFFICER, THANKAMANY,
THANKAMANY VILLAGE, IDUKKI TALUK, IDUKKI, PIN-685 514
6 THE DEPUTY TAHSILDAR (R R),
TALUK OFFICE-IDUKKI, IDUKKI DISTRICT, PIN-685 602
7 THE DIPPO MANAGER,
SIDCO, THODUPUZHA DEPOT, THODUPUZHA, IDUKKI DISTRICT-
685 584
8 KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
(KERALA SIDCO),
REPRESENTED BY ITS MANAGING DIRECTOR, HOUSING BOARD
BUILDING, 6TH FLOOR, SANTHI NAGAR, P.B. NO. 50,
THIRUVANANTHAPURAM, PIN-695 001
BY ADV BIJU G.,
STANDING COUNSEL, SIDCO
JACOB E SIMON-GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.20059 OF 2021
2
JUDGMENT
Dated this the 30th day of November 2021
Withdrawal memo recorded. Permission
granted as sought for.
The writ petition is therefore, dismissed as
withdrawn.
Sd/-
ANU SIVARAMAN JUDGE SSK/30/11 WP(C).No.20059 OF 2021
APPENDIX
PETITIONER'S EXHIBITS:
THE COPY OF PARAGRAPH 3/1 OF THE AUDIT REPORT Exhibit P1 RAISED AGAINST THE PETITIONER. THE COPY OF THE SURCHARGE CERTIFICATE DATED Exhibit P2 14.07.2017 ISSUED BY THE 1ST RESPONDENT. THE COPY OF THE ORDER DATED 20.08.2019 IN O.P. Exhibit P3 (LOCAL FUND) NO. 48/2017 BEFORE THE HON'BLE DISTRICT COURT, THODUPUZHA. THE COPY OF THE DEMAND NOTICE DATED 22.06.2021 Exhibit P4 UNDER SECTION 7 OF THE RR ACT. THE COPY OF THE NOTICE BEFORE ATTACHMENT DATED Exhibit P5 22.06.2021 ISSUED UNDER SECTION 34 OF THE RR ACT BY THE 6TH RESPONDENT. THE COPY OF THE REPRESENTATION DATED Exhibit P6 27.06.2015.
RESPONDENTS' EXHIBITS: NIL
SSK //TRUE COPY// PA TO JUDGE
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