Krishnagiri.K vs The New India Assurance Company ...
2021 Latest Caselaw 23689 Ker

W.P(C).26595/2021
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               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE SUNIL THOMAS
  TUESDAY, THE 30TH DAY OF NOVEMBER 2021 / 9TH AGRAHAYANA, 1943
                       WP(C) NO. 26595 OF 2021
PETITIONER/S:

             KRISHNAGIRI.K., AGED 23 YEARS
             D/O.GIRIJAVALLABHAN, THEKKEKUNNEL HOUSE, ARAYANKAVU,
             ERNAKULAM-682 317.

             BY ADVS.
             B.MOHANLAL
             P.S.PREETHA
             MANSOOR ALI
             SHINE N.S
             KARTHIK J SEKHAR



RESPONDENT/S:

     1       THE NEW INDIA ASSURANCE COMPANY LIMITED,
             REGISTERED AND HEAD OFFICE, NEW INDIA ASSURANCE
             BUILDING, 87, MG ROAD, FORT, MUMBAI-400 001,
             REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER.

     2       THE INSTITUTE OF BANIKING PERSONNEL SELECTION,
             IBPS HOUSE, DP ROAD, NEAR THAKUR POLYTECHNIC, OFF.
             WESTEN EXPRESS HIGHWAY, P.B.NO.8587, KANDIVALI,
             MUMBAI-400 067, MAHARASHTRA, REPRESENTED BY ITS
             DIRECTOR.

             SC:ADV.M.GOPIKRISHNAN NAMBIAR

             ADV.LAL K JOSEPH


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).26595/2021
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                             JUDGMENT

After hearing both sides in extenso, learned counsel for the

petitioner sought permission to withdraw the Writ Petition.

2. Permitted.

Writ Petition is accordingly dismissed as withdrawn.

Sd/-

SUNIL THOMAS JUDGE Sbna/ W.P(C).26595/2021

APPENDIX OF WP(C) 26595/2021

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE NOTIFICATION FOR RECRUITMENT OF ADMINISTRATIVE OFFICERS (GENERALISTS) (SCALE 1) THROUGH ONLINE WEBSITE PORTAL ISSUED BY THE 1ST RESPONDENT.

Exhibit P2 THE TRUE COPY OF THE CALL LETTER AND THE INSTRUCTIONS ACCOMPANIED ALONG WITH THE CALL LETTER FOR THE PRELIMINARY EXAMINATION ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER.

Exhibit P3 THE TRUE COPY OF THE CALL LETTER AND INSTRUCTIONS ACCOMPANIED ALONG WITH THE CALL LETTER FOR MAIN EXAMINATION ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER.

Exhibit P4 THE TRUE COPY OF THE NOTIFICATION ISSUED BY THE 2ND RESPONDENT THROUGH ONLINE WEBSITE PORTAL FOR RECRUITMENT TO THE POST OF PROBATIONARY OFFICER/MANAGEMENT TRAINEES IN PARTICIPATING BANKS (CRP PO/MT-XI FOR VACANCIES OF 2022-23).

Exhibit P5 THE TRUE COPY OF THE CALL LETTER AND THE INSTRUCTIONS ACCOMPANIED ALONG WITH THE CALL LETTER FOR THE PRELIMINARY EXAMINATION ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

Exhibit P6 THE TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER ON 20.11.2021 TO THE 2ND RESPONDENT THROUGH ONLINE AND THE ORDER OF THE 2ND RESPONDENT REJECTING THE APPLICATION OBTAINED BY THE PETITIONER THROUGH ONLINE WEBSITE PORTAL OF THE 2ND RESPONDENT DATED 22.11.2021.