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Rajeswari vs Jayasree
2021 Latest Caselaw 23512 Ker

Citation : 2021 Latest Caselaw 23512 Ker
Judgement Date : 25 November, 2021

Kerala High Court
Rajeswari vs Jayasree on 25 November, 2021
RSA No.751/2020                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                        THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
             Thursday, the 25 day of November 2021 / 4th Agrahayana, 1943th
                          IA.NO.1/2020 IN RSA NO. 751 OF 2020

                   AS 30/2019 OF ADDITIONAL SUB COURT,NORTH PARAVUR.

                    OS.80/2009 OF THE MUNSIFF COURT,NORTH PARAVUR.

   PETITIONERS/APPELLANTS:

          1.RAJESWARI, AGED 58 YEARS, D/O. PARAMESWARAN PILLAI, THAMARASSERY
          HOUSE, NEAR FOREST DEPO    AND PATTIRACKAL TEMPLE, ELOOR VILLAGE.
          And others

   RESPONDENT:

          1.JAYASREE, D/O. GOVINDAN NAIR,AGED 44 YEARS, KUNJANTEPARAMBIL
          HOUSE, ADUVATHURUTH KARA, KARUMALLOOR VILLAGE.
          And others

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the Judgment
   and Decree dated 07.01.2020 in AS.No.30/2019, Additional Sub Court,North
   Paravur,pending disposal of the above Second Appeal.
        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 26.08.2021 and upon hearing the arguments of SRI.DINESH
   R.SHENOY, SRI.EBIN MATHEW, SRI.P.ROHIT PREMANANDAN SHENOY, Advocates for
   the petitioners and of SRI.V.RAJENDRAN (PERUMBAVOOR), Advocate for the
   respondents 1 and 2, the court passed the following:
                                      ORDER

Interim order stands extended by three months.

Sd/-

N.ANIL KUMAR

JUDGE

25-11-2021 /True Copy/ Assistant Registrar

 
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