Sealand Builders Pvt Ltd vs Musthafa Kamal, Tahsildar (Lr)
2021 Latest Caselaw 23502 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
       Thursday, the 25th day of November 2021 / 4th Agrahayana, 1943
  CONTEMPT CASE(C) NO. 2002 OF 2021(S)IN COC 671/2021 IN WP(C) 14531/2020
PETITIONER/PETITIONER:

     M/S. SEALAND BUILDERS PVT. LTD.,
     REP. BY ITS DIRECTOR SHAJI K.MATHEW, AGED 48 YEARS,
     S/O.K.C. MATHEW, 1ST FLOOR, ANJANA COMPLEX,
     KUNDANNUR, VYTTILA, PIN-682 304.

    BY ADV. SMT.ANU S NAIR
RESPONDENT/2ND RESPONDENT:

     MUSTHAFA KAMAL, TAHASILDAR (LR),
     KANAYANNUR TALUK, TALUK OFFICE,
     ERNAKULAM-682 011.

     SRI.B. UNNIKRISHNA KAIMAL SENIOR GOVERNMENT PLEADER.

     This Contempt of court case (civil) having come up for orders on
25.11.2021, the court on the same day passed the following:

                                                     P.T.O.
 ANNEXURE I:   TRUE COPY OF THE JUDGMENT IN WPC NO.14531/2020.
                            ALEXANDER THOMAS, J.
                              ==================
                    Contempt of Court Case (Civil) No. 2002 of 2021
              [Arising out of the judgment dated 1.7.2021 in W.P.(C).No.671/2021]
                               ==================
                      Dated this the 25th day of November, 2021
                                         ORDER

Sri.B.Unnikrishna Kaimal, learned Senior Govt. Pleader

submits that since this contempt case is coming for admission for the

first time, necessary time may be granted to him to get instructions

and further that he would give strict directives and instructions to the

respondent officer to ensure the immediate compliance of the

directions and orders passed by this Court as per Anx.1 judgment

dated 1.7.2021 in W.P.(C).No.14531/2020, in case the same has not

so far been complied with and there are no legal impediments in that

regard, etc.

List the case at 1.30 p.m. in chambers on 13.12.2021.

H/O.

Sd/-

       sdk+                                   ALEXANDER THOMAS, JUDGE




25-11-2021                      /True Copy/                               Assistant Registrar