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Prajeesh .T vs The Co-Operative Academy Of ...
2021 Latest Caselaw 23495 Ker

Citation : 2021 Latest Caselaw 23495 Ker
Judgement Date : 25 November, 2021

Kerala High Court
Prajeesh .T vs The Co-Operative Academy Of ... on 25 November, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
   THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                         WP(C) NO. 14230 OF 2016
PETITIONER/S:

           PRAJEESH .T
           AGED 32 YEARS, S/O PRABHAKARAN T.V
           KANNAPURAM, KEEZHARA P.O
           KANNUR 670301

          SANDHYA A.V, AGED 34 YEARS
          W/O RATHNARAJAN.A
          MELATH, PUDUKAI P.O
          NILESWAR, KASARAGOD 671314
          BY ADVS.
          SRI.T.K.VIPINDAS
          SRI.K.M.MUHAMMED HUSSAIN


RESPONDENT/S:

     1     THE CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION(CAPE)
           REP. BY ITS DIRECTOR
           COBANK TOWERS, VIKAS BHAVAN P.O
           THIRUVANANTHAPURAM - 33
     2     THE SECRETARY,
           DEPARTMENT OF CO-OPERATION, GOVERNMENT OF KERALA,
           GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695001

          BY ADVS.
          SRI.V.KRISHNA MENON, SC, CO.OP.ACADEMY OF PROFESSIONAL
          EDUCA
          SRI.M.SASINDRAN, SC, CAPE



OTHER PRESENT:

           GP SRI JIMMY GEORGE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION          ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
       WP(C) NO. 14230 OF 2016
                                     2



                            JUDGMENT

Petitioners have approached this Court seeking directions to

the 1st respondent to report the vacancies in the post of Tradesman-

Computers and make appointment from the Ext.P2 rank list.

2. Counsel for the respondent submits that the rank list

Ext.P2 has already been cancelled and the case of the petitioners

no longer survives.

In view of the submission made by the learned counsel for the

respondent, the writ petition is ordered to be closed.

Sd/-

sab AMIT RAWAL

JUDGE WP(C) NO. 14230 OF 2016

APPENDIX OF WP(C) 14230/2016

PETITIONER EXHIBITS

P1 THE TRUE COPY OF THE NOTIFICATION DATED 25-

07-2015 ISSUED BY THE 1ST RESPONDENT

P2 THE TRUE COPY OF RANK LIST FOR THE POST OF TRADESMEN-COMPUTER DATED 02.03.2016 ISSUED BY 1ST RESPONDENT.

 
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